High Courts31 Jul 2003Allowed
Manish Thakur Vs Rajasthan Public Service Commission and Another
Rajasthan High Court · (2004) 1 RLW 220 : (2004) 1 WLC 260
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,455 of 2,241
High Courts31 Jul 2003Dismissed
Sarwan Ram Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 492 : (2004) 1 WLC 624
Penal Code, 1860 (IPC) — Section 302, 379, 382
High Courts31 Jul 2003Allowed
State of Rajasthan and Others Vs Richpal Singh and Another
Rajasthan High Court · (2004) 1 RLW 203 : (2003) 4 WLC 528
Industrial Disputes Act, 1947 — Section 2, 25F, 33(2)Rajasthan Famine Relief Works Employees (Exemption From Labour Laws) Act, 1964 — Section 3
High Courts31 Jul 2003
Karnail Singh and Others Vs The State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 1016 : (2004) 1 WLC 576
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302, 447
High Courts30 Jul 2003Dismissed
Suresh Kumar Bishnoi Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 1 RLW 146 : (2003) 4 WLC 153
High Courts30 Jul 2003
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RCR(Criminal) 887 : (2004) 1 RLW 309
Penal Code, 1860 (IPC) — Section 103, 302, 304, 324, 34
High Courts30 Jul 2003Dismissed
Shyam Sunder Vs Ramesh Chand and Another
Rajasthan High Court · (2004) 2 RLW 1000
Constitution of India, 1950 — Article 136, 227
High Courts30 Jul 2003Dismissed
Mana Ram Vs Raichand
Rajasthan High Court · (2004) 2 RCR(Civil) 402 : (2004) 3 RLW 1483 : (2004) 1 WLC 181
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts29 Jul 2003
D.C.M. Shriram Consolidated Limited Vs Regional Provident Fund Commissioner
Rajasthan High Court · (2004) 102 FLR 424 : (2004) 3 LLJ 396 : (2004) WLC 365
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 2Factories Act, 1948 — Section 59
High Courts29 Jul 2003Dismissed
Sanjay Maud. Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 217 : (2003) 4 WLC 693
Constitution of India, 1950 — Article 215, 226
High Courts29 Jul 2003
Ravi Shankar Purohit and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 896
High Courts29 Jul 2003Dismissed
Nawab Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 64 : (2004) 1 WLC 721
High Courts29 Jul 2003Dismissed
Narendra Kumar Vijaivargiya Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 1 RLW 688 : (2004) 1 WLC 779
High Courts29 Jul 2003Allowed
Shanker Lal Mathur (Dr.) Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 3 RLW 1514 : (2004) 1 WLC 290
Constitution of India, 1950 — Article 21Rajasthan Civil Services (Medical Attendance) Rules, 1970 — Rule 17(1)
High Courts28 Jul 2003Partly Allowed
Amardeep Dube and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 1 RLW 303 : (2003) 4 WLC 547
Rajasthan Urban Improvement Trust Act, 1959 — Section 24, 24A, 8
High Courts28 Jul 2003Dismissed
Om Prakash Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1408
Criminal Procedure Code, 1973 (CrPC) — Section 212, 406, 420, 482
High Courts28 Jul 2003Dismissed
Director, Treasury and Accounts Vs Suresh Chand and Others
Rajasthan High Court · (2004) 2 RLW 861
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 7
High Courts28 Jul 2003Dismissed
State Bank of Bikanar and Jaipur Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 185 CTR 67 : (2004) 270 ITR 271 : (2004) 2 RLW 899 : (2003) 4 WLC 544
Constitution of India, 1950 — Article 226, 227
High Courts28 Jul 2003Allowed
Anand Kumar Sharma Vs The Executive Engineer and Another
Rajasthan High Court · (2004) 1 RLW 230 : (2004) 1 WLC 168
Industrial Disputes Act, 1947 — Section 25F
High Courts28 Jul 2003Dismissed
Harkesh Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 4181 : (2004) 2 RLW 979 : (2003) 4 WLC 522
Penal Code, 1860 (IPC) — Section 302