High Courts26 Aug 2003Dismissed
Commissioner of Income Tax Vs Rajasthan Rajya Vidyut Prasaran Nigam Ltd. and Others
Rajasthan High Court · (2005) 272 ITR 401
Income Tax Act, 1961 — Section 17(2), 256(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,453 of 2,241
High Courts26 Aug 2003Allowed
Neelam Sharma Vs Sri Gangadas Irrigation System
Rajasthan High Court · (2004) 2 BC 457 : (2004) 1 CivCC 114 : (2004) 2 RCR(Criminal) 42 : (2003) WLC 750
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Aug 2003Dismissed
Commissioner of Income Tax Vs Uttam Chand Nahar
Rajasthan High Court · (2003) 185 CTR 616 : (2005) 274 ITR 376
Income Tax Act, 1961 — Section 147, 148, 260A
High Courts25 Aug 2003Allowed
Kailash Chandra and Others Vs Rekha and Others
Rajasthan High Court · (2003) 08 RAJ CK 0053
Transfer of Property Act, 1882 — Section 106
High Courts25 Aug 2003
State of Rajasthan Vs Smt. Sarita Choudhary
Rajasthan High Court · AIR 2004 Raj 14 : (2004) 3 RLW 1671 : (2004) 1 WLC 106
Constitution of India, 1950 — Article 19(1), 226Jai Narain Vyas University Jodhpur Act, 1962 — Section 4
High Courts23 Aug 2003
Commissioner of Income Tax Vs Rajasthan State Mineral development Corp.
Rajasthan High Court · (2003) 08 RAJ CK 0028
Income Tax Act, 1961 — Section 256(1), 30, 31, 32, 33
High Courts21 Aug 2003Dismissed
Suwati Vs Smt. Sarla Kanwar and Others
Rajasthan High Court · (2004) 2 RLW 1163
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115, 115(1)Limitation Act, 1963 — Section 5
High Courts21 Aug 2003Allowed
Vimal Choudhary Vs Nagar Nigam and Another
Rajasthan High Court · AIR 2004 Raj 17 : (2004) 4 RCR(Civil) 51 : (2004) 3 RLW 1670 : (2003) 4 RLW 2508 : (2003) 4 WLC 687
Constitution of India, 1950 — Article 21, 226
High Courts19 Aug 2003Dismissed
Smt. Jahoran Vs Kalyanmal and Others
Rajasthan High Court · AIR 2004 Raj 324 : (2004) 1 RCR(Civil) 3
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 2, Order 21 Rule 97
High Courts19 Aug 2003
Smt. Pyari Devi Vs State of Rajasthan and Others
Rajasthan High Court · (2003) CriLJ 4599 : (2004) 3 RLW 1593 : (2004) 1 WLC 55
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 31, 432(5), 433Penal Code, 1860 (IPC) — Section 302, 376
High Courts19 Aug 2003Dismissed
Yashveer Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1662 : (2004) 1 WLC 323
Penal Code, 1860 (IPC) — Section 420, 467, 471
High Courts19 Aug 2003Dismissed
Rajasthan State Road and Development Construction Corp. Ltd. Vs Skanksha Cementation India Ltd.
Rajasthan High Court · (2004) 3 ARBLR 48 : (2004) 3 RLW 1596
Arbitration and Conciliation Act, 1996 — Section 33, 34
High Courts19 Aug 2003Dismissed
Abdul Kayum and Others Vs Anand Prakash and Others
Rajasthan High Court · (2003) 08 RAJ CK 0016
High Courts19 Aug 2003Allowed
Doongar Singh Vs Rameshwar Lal
Rajasthan High Court · AIR 2004 Raj 12 : (2004) 3 RLW 1452 : (2004) 1 WLC 496
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5
High Courts19 Aug 2003Dismissed
Central Academy Educational Society Vs Mool Chand and Others
Rajasthan High Court · (2003) 08 RAJ CK 0014
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, 96
High Courts19 Aug 2003Allowed
Gopal Nai Vs State of Rajasthan
Rajasthan High Court · (2003) 08 RAJ CK 0012
Penal Code, 1860 (IPC) — Section 302
High Courts19 Aug 2003Dismissed
Tara Chand and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RCR(Criminal) 66 : (2004) 3 RLW 1666 : (2004) 1 WLC 165
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts18 Aug 2003Dismissed
Gulshan Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1464 : (2004) 2 WLC 523
Penal Code, 1860 (IPC) — Section 302
High Courts18 Aug 2003Allowed
V.P. Saxena Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1167 : (2003) 4 WLC 756
High Courts18 Aug 2003Dismissed
Krishan Kant Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 29 : (2004) 1 WLC 84
Penal Code, 1860 (IPC) — Section 302