High Courts18 Aug 2003
Vijay Singh Puniya Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 1 : (2003) 4 RLW 2490 : (2003) 4 WLC 472
Constitution of India, 1950 — Article 21, 226, 51A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,454 of 2,241
High Courts13 Aug 2003Dismissed
Mahendrapal Singh Vs X. En. and Others
Rajasthan High Court · (2003) 3 WLN 638
High Courts13 Aug 2003Dismissed
Rajendra Singh and Another Vs Har Kanwar
Rajasthan High Court · AIR 2005 Raj 127 : (2004) WLC 568
Easements Act, 1882 — Section 33
High Courts08 Aug 2003Dismissed
Surat Singh Punia Vs Rajasthan Service Appellate Tribunal and Others
Rajasthan High Court · (2004) 2 RLW 1021 : (2004) 1 WLC 663
High Courts08 Aug 2003Dismissed
Ishwar Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1586
Rajasthan Co-operative Societies Act, 1965 — Section 128
High Courts07 Aug 2003
Babloo and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RCR(Criminal) 575 : (2004) 1 RLW 25 : (2004) 1 WLC 645
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 2, 20, 6Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Aug 2003Dismissed
Dalpat Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) CriLJ 1013 : (2004) 1 RLW 241 : (2003) 4 WLC 750
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 323, 341, 342, 366, 511
High Courts05 Aug 2003Allowed
Teja Ram Vs Bubal Ram
Rajasthan High Court · (2003) 08 RAJ CK 0049
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts05 Aug 2003Dismissed
Shankerlal Jat Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1590 : (2003) 4 WLC 518
Rajasthan State Road Transport Service (Prevention of Ticketless Travel) Act, 1975 — Section 8
High Courts05 Aug 2003
Hakim Singh Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1475 : (2004) 1 WLC 23
Arms Act, 1959 — Section 25, 3Penal Code, 1860 (IPC) — Section 148, 149, 302, 324
High Courts04 Aug 2003Dismissed
Niranjan Surana and Another Vs Smt. Salma and Others
Rajasthan High Court · (2004) 2 RCR(Criminal) 226 : (2004) 1 RLW 200 : (2003) 4 WLC 732
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts04 Aug 2003Dismissed
Executive Engineer (O and M), Jodhpur Vidyut Vitran Nigam Ltd. and Another Vs Payment of Wages Authority (Labour Court)
Rajasthan High Court · (2004) 1 LLJ 1125
Payment of Wages Act, 1936 — Section 17(1A)
High Courts04 Aug 2003
Devi Prasad Vs The Sub-Divisional Officer (Land Conversion) and Others
Rajasthan High Court · (2004) 101 FLR 121 : (2004) 3 RLW 1583 : (2004) 1 WLC 446
Industrial Disputes Act, 1947 — Section 25F
High Courts04 Aug 2003Dismissed
L.M.P. Precession Engineering Co. (P) Ltd. Vs Ram Narayan
Rajasthan High Court · AIR 2004 Raj 37 : (2004) 1 CivCC 429 : (2004) 2 RLW 712 : (2004) 1 WLC 232
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts04 Aug 2003Allowed
Raman Lal Vs LRs. of Rukmani
Rajasthan High Court · AIR 2004 Raj 73 : (2004) 1 RCR(Civil) 32 : (2003) 2 RCR(Rent) 641 : (2004) 1 RLW 440 : (2004) 1 WLC 782
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97
High Courts01 Aug 2003Dismissed
Chief Executive Officer, Zila Parishad Vs Shri Pala Ram and Another
Rajasthan High Court · (2004) 1 LLJ 445 : (2004) 1 RLW 102 : (2003) 4 WLC 442
Industrial Disputes Act, 1947 — Section 25F
High Courts01 Aug 2003
Commissioner of Income Tax Vs G.B.H. Exporters
Rajasthan High Court · (2003) 184 CTR 563 : (2004) 271 ITR 545
Income Tax Act, 1961 — Section 256(2), 260, 271(1)
High Courts01 Aug 2003
Shabbir Ahmed Khilji Vs Mehar M. Sadique and Others
Rajasthan High Court · AIR 2003 Raj 331 : (2004) 1 CivCC 449 : (2004) 2 RLW 1171
Civil Procedure Code, 1908 (CPC) — Section 24Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 26(c)
High Courts31 Jul 2003Dismissed
Sharda Devi Vs State of Raj. and Others
Rajasthan High Court · (2004) 2 RLW 961
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 306
High Courts31 Jul 2003Dismissed
State of Rajasthan and Another Vs Budh Singh and Others
Rajasthan High Court · (2004) 1 RLW 148 : (2003) 4 WLC 115
Constitution of India, 1950 — Article 226, 227