High Courts28 Jul 2003Dismissed
Bagga Mali Vs Shri Bhawani Shankar Garg
Rajasthan High Court · (2004) 1 RLW 184 : (2003) 4 WLC 721
Rajasthan Non-Governmental Education Institutions (Amendment) Act — Section 27A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,456 of 2,241
High Courts28 Jul 2003
Collector of Central Excise Vs J.K. Udaipur Udyog
Rajasthan High Court · (2004) 177 ELT 133 : (2004) 1 RLW 246 : (2003) 4 WLC 418
Central Excise Rules, 1944 — Rule 57A
High Courts28 Jul 2003
State Bank of Bikaner and Jaipur Vs Union of India
Rajasthan High Court · (2003) 132 TAXMAN 587
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 154
High Courts28 Jul 2003Allowed
Ramswaroop and Another Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 3960 : (2004) 1 RLW 109 : (2003) 4 WLC 84
Penal Code, 1860 (IPC) — Section 302, 34
High Courts28 Jul 2003Allowed
Avadh Behari Pachauri Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 954 : (2004) 2 WLC 549
Constitution of India, 1950 — Article 14, 16, 226, 309, 311Rajasthan Service Rules, 1951 — Rule 170
High Courts28 Jul 2003Dismissed
Bhairu Singh Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 3 RCR(Criminal) 769 : (2004) 3 RLW 1578 : (2004) 1 WLC 459
Army Act, 1950 — Section 44Probation of Offenders Act, 1958 — Section 12, 14
High Courts28 Jul 2003
Commissioner of Income Tax Vs Babu Lal Shyam Dass Vijay Kumar and Party
Rajasthan High Court · (2003) 133 TAXMAN 47
High Courts28 Jul 2003Allowed
Sehdeo Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2136 : (2004) 1 WLC 240
Criminal Procedure Code, 1973 (CrPC) — Section 245, 401Penal Code, 1860 (IPC) — Section 307
High Courts26 Jul 2003Allowed
Mithu Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 07 RAJ CK 0131
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 8
High Courts25 Jul 2003Dismissed
Gopal Krishna Sharma and Madhu Sudan Sharma Vs Shahibi General Finance and Investments Ltd. and Others
Rajasthan High Court · (2006) 1 BC 320 : (2005) 125 CompCas 96 : (2005) 63 SCL 504
High Courts25 Jul 2003Allowed
In Re: Rajasthan State Agro Industries Corpn.
Rajasthan High Court · (2004) 54 SCL 454
Companies Act, 1956 — Section 446
High Courts25 Jul 2003Dismissed
Kamal Kapoor (Dr.) Vs Mohanlal Sukhadia University and Another
Rajasthan High Court · (2004) 1 RLW 271 : (2003) 4 WLC 599
Mohan Lal Sukhadia University Act, 1962 — Section 12(4), 12(6)Udaipur University Teachers (Conditions of Service) Rules, 1976 — Rule 4, 86
High Courts25 Jul 2003Dismissed
Manish Dixit Vs Inspector General (Prisons) and Another
Rajasthan High Court · (2004) 1 RLW 187
Penal Code, 1860 (IPC) — Section 120B, 121, 122, 123, 124Rajasthan Prisons Rules, 1951 — Rule 11, 16, 17, 5, 7
High Courts25 Jul 2003Dismissed
Imeco Ultrasonics Vs National Engineering Industries Ltd. and Another
Rajasthan High Court · (2004) 2 RLW 998 : (2003) 4 WLC 444
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14, 115Constitution of India, 1950 — Article 227
High Courts24 Jul 2003Dismissed
Nand Ram Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 1 RLW 435 : (2004) 1 WLC 795
Rajasthan Panchayati Raj Rules, 1996 — Rule 274, 274(1)
High Courts24 Jul 2003Allowed
Goverdhan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 237
Constitution of India, 1950 — Article 14, 16, 226
High Courts24 Jul 2003Partly Allowed
Jagannath and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 191 : (2003) 4 WLC 419
Penal Code, 1860 (IPC) — Section 148, 149, 302, 323
High Courts24 Jul 2003
Surajmal and Party Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2004) 188 CTR 129
Income Tax Act, 1961 — Section 145
High Courts24 Jul 2003Dismissed
Nitin Kumar Agrawal Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 719
Arbitration and Conciliation Act, 1996 — Section 11
High Courts24 Jul 2003
Mahadev Prasad Agarwal Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2004) 186 CTR 264 : (2005) 272 ITR 598 : (2004) 136 TAXMAN 211
Income Tax Act, 1961 — Section 69