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Rajasthan High Court judgments

44,813 judgments · page 1,457 of 2,241

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High Courts24 Jul 2003Dismissed

Sharifulla Vs State of Rajasthan

Rajasthan High Court · (2003) CriLJ 4768 : (2004) 1 RLW 114

Penal Code, 1860 (IPC) — Section 302
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High Courts24 Jul 2003Allowed

Dharmveer Sen Vs Rajasthan State Road Transport Corporation and Others

Rajasthan High Court · (2004) 1 RLW 680 : (2003) 4 WLC 645

Constitution of India, 1950 — Article 14, 226
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High Courts23 Jul 2003

R.K. Bhargawa Vs Commissioner of Income Tax

Rajasthan High Court · (2004) 188 CTR 130 : (2005) 274 ITR 287 : (2004) 136 TAXMAN 18

Income Tax Act, 1961 — Section 271(1)
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High Courts23 Jul 2003Dismissed

Ghanshyam Ameta (Dr.) Vs State of Rajasthan and Another

Rajasthan High Court · (2004) 1 RLW 252 : (2004) 1 WLC 266

Constitution of India, 1950 — Article 226
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High Courts23 Jul 2003Dismissed

Pushpa Surana and Others (Smt.) Vs Pandit Roop Narayan and Others

Rajasthan High Court · (2004) 1 RLW 144 : (2003) 4 WLC 355

Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
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High Courts23 Jul 2003Allowed

Chiman Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2004) 1 RCR(Criminal) 287 : (2004) 4 RLW 2079 : (2003) 4 WLC 688

Criminal Procedure Code, 1973 (CrPC) — Section 2, 320, 320(1)Penal Code, 1860 (IPC) — Section 120B, 498A
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High Courts23 Jul 2003

S.M.S. Investment Corpn. (P) Ltd. Vs Commissioner of Income Tax

Rajasthan High Court · (2003) 132 TAXMAN 279

Income Tax Act, 1961 — Section 256
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High Courts23 Jul 2003Allowed

M/s. Renuka Sarees Vs Baldev Singh

Rajasthan High Court · (2003) 07 RAJ CK 0022

Civil Procedure Code, 1908 (CPC) — Section 10
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High Courts23 Jul 2003Partly Allowed

State of Rajasthan and Others Vs Ishataq Ahmed and Another

Rajasthan High Court · (2004) 1 RLW 299 : (2004) 1 WLC 281

Industrial Disputes Act, 1947 — Section 25F
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High Courts23 Jul 2003

Prakash Chand Lunia Vs Commissioner of Income Tax

Rajasthan High Court · (2003) 133 TAXMAN 48

Income Tax Act, 1961 — Section 132, 256, 69A
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High Courts22 Jul 2003

Commissioner of Income Tax Vs Cosmopolitan Trading Corpn.

Rajasthan High Court · (2003) 133 TAXMAN 52

Income Tax Act, 1961 — Section 256, 273
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High Courts22 Jul 2003Allowed

Ratan Lal Patni Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 3 RLW 1519 : (2004) 1 WLC 298

Rajasthan Service Rules, 1951 — Rule 244(2), 91, 91B(1)
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High Courts22 Jul 2003Allowed

Hanuman Ram and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 2 RLW 1126 : (2004) 1 WLC 285

Constitution of India, 1950 — Article 14, 16
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High Courts22 Jul 2003

Commissioner of Income Tax Vs Cosmopolitan Trading Corporation

Rajasthan High Court · (2005) 274 ITR 640

Income Tax Act, 1961 — Section 256(2), 273(2)
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High Courts22 Jul 2003Partly Allowed

Choturam Vs State of Rajasthan

Rajasthan High Court · (2004) 1 RCR(Criminal) 855 : (2004) 1 RLW 104 : (2003) 4 WLC 657

Penal Code, 1860 (IPC) — Section 201, 302, 377
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High Courts22 Jul 2003Dismissed

Ram Pal Chouhan Vs Marwar Gramin Bank and Another

Rajasthan High Court · (2003) 4 RLW 2695 : (2004) 1 WLC 302

Constitution of India, 1950 — Article 226Marwar Gramin Bank (Staff) Service Regulations, 1980 — Regulation 30(1)
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High Courts21 Jul 2003Dismissed

Geeta Devi and Others (Smt.) Vs Shiv Shankar and Another

Rajasthan High Court · (2004) 1 ACC 804 : (2005) ACJ 803 : (2004) 1 RCR(Civil) 2 : (2004) 2 RLW 1169 : (2004) 1 WLC 177

Motor Vehicles Act, 1988 — Section 140, 165, 167Workmens Compensation Act, 1923 — Section 3
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High Courts21 Jul 2003

Autolite India Ltd. Vs Commissioner of Income Tax

Rajasthan High Court · (2004) 186 CTR 548 : (2003) 264 ITR 117

Income Tax Act, 1961 — Section 35D, 35D(2)
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High Courts21 Jul 2003Allowed

Jaggu Singh Vs The Union of India (UOI) and Others

Rajasthan High Court · (2004) 1 RLW 182 : (2003) 4 WLC 135

Army Act, 1950 — Section 38
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High Courts21 Jul 2003

Dayala @ Daya Ram and Others Vs State of Rajasthan

Rajasthan High Court · (2004) 2 RLW 963 : (2003) 4 WLC 775

Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
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