High Courts15 Jul 2003Allowed
Hanuman Mal Vs Jatan Mal
Rajasthan High Court · AIR 2005 Raj 71 : (2005) 3 RCR(Civil) 189 : (2005) 2 RLW 1443 : (2004) WLC 317
Limitation Act, 1963 — Section 18, 19Transfer of Property Act, 1882 — Section 58
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,459 of 2,241
High Courts15 Jul 2003Dismissed
Hem Raj Jain Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 2 RLW 907 : (2003) 4 WLC 32
Rajasthan Municipalities Act, 1959 — Section 63(2), 63(4)
High Courts15 Jul 2003
Union of India (UOI) Vs Birla Jute and Industries Ltd.
Rajasthan High Court · (2004) 165 ELT 148
Central Excise Rules, 1944 — Rule 57QCentral Excises and Salt Act, 1944 — Section 35G(3)
High Courts14 Jul 2003Dismissed
Commissioner of Income Tax Vs Smt. Premlata Jalani
Rajasthan High Court · (2003) 185 CTR 601 : (2003) 264 ITR 744
Income Tax Act, 1961 — Section 143(1), 143(2), 154, 215, 234B
High Courts14 Jul 2003
Dinesh Singh Vs Rajasthan State Electricity Board and Others
Rajasthan High Court · (2004) 1 RLW 320
Constitution of India, 1950 — Article 14, 16, 226
High Courts14 Jul 2003Allowed
Shakoor and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RCR(Criminal) 224 : (2004) 1 RLW 179 : (2003) 4 WLC 230
Criminal Procedure Code, 1973 (CrPC) — Section 306Evidence Act, 1872 — Section 133, 134, 144Penal Code, 1860 (IPC) — Section 120B, 201, 302
High Courts14 Jul 2003Dismissed
Harchanda Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RCR(Criminal) 132 : (2004) 1 RLW 98 : (2003) 3 WLC 798
Evidence Act, 1872 — Section 159, 160Penal Code, 1860 (IPC) — Section 302, 34, 341, 447
High Courts11 Jul 2003Dismissed
Alok Gupta Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 2 RLW 887 : (2003) 4 WLC 534
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(3)Constitution of India, 1950 — Article 226, 227Rajasthan High Court of Judicature Rules, 1952 — Rule 382
High Courts11 Jul 2003
Commissioner of Income Tax Vs Maharaja Rana Inderjeet
Rajasthan High Court · (2003) 185 CTR 65 : (2004) 134 TAXMAN 718
Income Tax Act, 1961 — Section 154, 159
High Courts11 Jul 2003Partly Allowed
Suresh and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 315
Penal Code, 1860 (IPC) — Section 148, 149, 302, 452
High Courts11 Jul 2003Dismissed
Ashok Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 324 : (2004) WLC 532
Penal Code, 1860 (IPC) — Section 201, 302
High Courts11 Jul 2003
Sita Ram Rameshwar Prasad Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 133 TAXMAN 655
Income Tax Act, 1961 — Section 256
High Courts11 Jul 2003Allowed
Ram Prakash Jalan Vs Nagaur Urban Co-operative Bank Ltd. and Another
Rajasthan High Court · (2004) 3 RLW 1540 : (2003) 4 WLC 116
Constitution of India, 1950 — Article 12, 14, 16, 2, 226Rajasthan Co-operative Societies Act, 1965 — Section 128, 75Urban Cooperative Bank Employees Service Rules, 1987 — Rule 11, 8(1)
High Courts10 Jul 2003Dismissed
Rajendra Swami Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 902 : (2003) 4 WLC 164
Constitution of India, 1950 — Article 226
High Courts10 Jul 2003Allowed
Satish and Others Vs State of Rajasthan
Rajasthan High Court · (2003) WLC 652 : (2003) 3 WLN 614
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 53Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Jul 2003
Godara Construction Company Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2004 Raj 66 : (2004) 1 ARBLR 208 : (2004) 2 CivCC 38 : (2004) 1 RLW 88 : (2003) 4 WLC 703
Arbitration and Conciliation Act, 1996 — Section 2, 34
High Courts10 Jul 2003Dismissed
Ratan Lal and Another Vs S.B.B.J. and Others
Rajasthan High Court · (2004) 1 RLW 306 : (2003) 4 WLC 242
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 74, Order 21 Rule 75, 60Rajasthan Agriculture Credit Operations (Removal of Difficulties) Act, 1974 — Section 12Rajasthan Tenancy Act, 1955 — Section 37
High Courts10 Jul 2003Allowed
Kevji Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 233 : (2003) 4 WLC 540
Penal Code, 1860 (IPC) — Section 302
High Courts09 Jul 2003Dismissed
Savitri Devi (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 1 RLW 330 : (2003) 4 WLC 266
Constitution of India, 1950 — Article 226
High Courts09 Jul 2003Allowed
Satya Kumar Joshi Vs The Industrial Tribunal and Another
Rajasthan High Court · (2004) 3 RLW 1522 : (2003) 4 WLC 268
Industrial Disputes Act, 1947 — Section 36(4)