High Courts17 Jun 2003Dismissed
Nirmala Verma and Others Vs Fioz Mohammad
Rajasthan High Court · (2004) 2 RLW 1110 : (2003) 4 WLC 352
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 151Constitution of India, 1950 — Article 227
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,461 of 2,241
High Courts06 Jun 2003Allowed
Bhanwari Devi Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 1 ACC 756 : (2005) ACJ 873 : AIR 2004 Raj 60 : (2004) 2 RLW 1123
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Motor Vehicles Act, 1988 — Section 166, 168
High Courts01 Jun 2003Dismissed
Rajasthan State Road Transport Corporation and Another Vs Mangal Singh
Rajasthan High Court · (2003) 3 WLC 273 : (2003) 3 WLN 31
High Courts30 May 2003Dismissed
In Re: Shankar Lal Bansal
Rajasthan High Court · (2005) 1 BC 186 : (2004) 118 CompCas 602 : (2004) 49 SCL 543
Companies Act, 1956 — Section 466
High Courts30 May 2003Dismissed
Nandlal Vithaldas Vs Hindustan Fibres Ltd.
Rajasthan High Court · (2003) 117 CompCas 306 : (2004) 49 SCL 588
Companies Act, 1956 — Section 433, 434, 439Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 May 2003Dismissed
Ram Pratap Choudhary Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 914 : (2003) 3 WLC 730
Constitution of India, 1950 — Article 226, 227Employees (Classification, Control and Appeal) Regulations, 1962 — Regulation 6, 7(1)
High Courts30 May 2003
Onkar Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RCR(Criminal) 686 : (2004) 2 RLW 934 : (2003) 4 WLC 172
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16, 7
High Courts30 May 2003
Radha and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 97 FLR 86 : (2003) 4 RCR(Criminal) 781 : (2004) 2 RLW 830 : (2003) 4 WLC 305
Criminal Procedure Code, 1973 (CrPC) — Section 190, 190(1), 195, 319Penal Code, 1860 (IPC) — Section 120B, 467, 468, 471
High Courts29 May 2003
K.K. Maheshwari Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 135 TAXMAN 542
High Courts29 May 2003Allowed
Arjun Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 158
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439
High Courts29 May 2003
Pankaj Khapra and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2003) 3 WLN 167
Criminal Procedure Code, 1973 (CrPC) — Section 177, 178, 179, 180, 181Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts29 May 2003Allowed
Chanan Ram Vs Registrar, Rajasthan Agricultural University and Others
Rajasthan High Court · (2004) 2 RLW 840 : (2003) 4 WLC 252
Constitution of India, 1950 — Article 14, 16
High Courts29 May 2003Dismissed
Rupa Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 2 ALT(Cri) 17 : (2004) 1 RLW 683 : (2003) 4 WLC 320
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts29 May 2003Partly Allowed
Ram Kunwar and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 336
Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 34
High Courts29 May 2003
Poona Ram and Others Vs State of Rajasthan
Rajasthan High Court · (2003) 3 WLN 162
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 323, 325
High Courts29 May 2003
Jaswant Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2005) ACJ 114 : (2004) 2 RLW 738 : (2003) 4 WLC 169
Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts28 May 2003Allowed
State of Rajasthan and Others Vs Shiv Raj Singh and Another
Rajasthan High Court · (2004) 2 RLW 1002 : (2003) 3 WLC 738
Industrial Disputes Act, 1947 — Section 10
High Courts28 May 2003Dismissed
Rajesh Sharma Vs The State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 994 : (2003) 4 WLC 202
Rajasthan Appointment on Compassionate Ground to the Dependents of the Deceased Govt. Servant Rules, 1996 — Rule 10, 5
High Courts27 May 2003Dismissed
Shyam Lal and Another Vs Shushil Ruiaya and Others
Rajasthan High Court · (2004) 2 RLW 837 : (2003) 4 WLC 56
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Co-operative Societies Act, 2001 — Section 117, 58Rajasthan Societies Registration Act, 1958 — Section 137, 143, 75, 75(2)
High Courts27 May 2003Dismissed
Khet Singh Vs State of Rajasthan
Rajasthan High Court · (2003) 2 ALT(Cri) 14 : (2004) 1 RCR(Criminal) 551 : (2004) 1 RLW 673 : (2003) 4 WLC 394
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 341