High Courts27 May 2003
Anil Bhandari Vs United India Insurance Co. Ltd. and Others
Rajasthan High Court · (2003) 4 RLW 2523 : (2003) 4 WLC 403
General Insurance Business (Nationalisation) Act, 1972 — Section 17A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,462 of 2,241
High Courts27 May 2003
Chandan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2003) 4 RLW 2530 : (2003) 1 WLN 677
Rajasthan Excise Act, 1950 — Section 30A
High Courts27 May 2003
Laxman Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 649
Constitution of India, 1950 — Article 226
High Courts27 May 2003Allowed
Trilok Chand Saini Vs State and Others
Rajasthan High Court · AIR 2004 Raj 18 : (2004) 1 CivCC 487 : (2004) 3 RCR(Civil) 339 : (2004) 1 RLW 369 : (2003) 4 WLC 464
Limitation Act, 1963 — Section 5
High Courts27 May 2003Allowed
Yamuna Shanker Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 1 RLW 665
Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974 — Section 3(3)
High Courts27 May 2003Dismissed
Anjali @ Devi and Another Vs State and Another
Rajasthan High Court · (2004) 1 DMC 511 : (2004) 1 RCR(Criminal) 577 : (2004) 1 RLW 1 : (2003) 3 WLC 645
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120B, 406, 494, 498A
High Courts27 May 2003Dismissed
Jogendra Singh @ Jogendra Kumar Vs State and Another
Rajasthan High Court · (2004) 1 DMC 25 : (2004) 1 RLW 14 : (2003) 3 WLC 593
Criminal Procedure Code, 1973 (CrPC) — Section 178, 184Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts27 May 2003Dismissed
Taruna Gangwal (Smt.) Vs Radhey Shyam Meratwal
Rajasthan High Court · (2004) 1 RLW 127 : (2003) 3 WLC 766
Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts26 May 2003
Shri Girraj Industries Vs Union of India
Rajasthan High Court · (2003) 132 TAXMAN 604
High Courts26 May 2003Dismissed
Ram Chandra Vs State of Rajasthan
Rajasthan High Court · (2003) CriLJ 3420
Criminal Procedure Code, 1973 (CrPC) — Section 319, 401
High Courts26 May 2003Dismissed
Harbhaj Ram Vs The Labour Court and Others
Rajasthan High Court · (2004) 2 RLW 919 : (2003) 3 WLC 772
Utri Rajasthani Milk Producers Union Employees (Conduct, Discipline and Appeal) Regulations, 1992 — Regulation 13, 13(4), 39, 50
High Courts26 May 2003Dismissed
Manager, Packplast Industries Vs Siya Ram Patidar and Another
Rajasthan High Court · (2004) 1 RLW 153 : (2003) 4 WLC 105
High Courts26 May 2003
Gehna Vs Union of India (UOI) and Another
Rajasthan High Court · (2003) 184 CTR 446 : (2004) 267 ITR 782
Income Tax Act, 1961 — Section 148
High Courts26 May 2003
Gehna Vs Union of India
Rajasthan High Court · (2003) 132 TAXMAN 592
Income Tax Act, 1961 — Section 147, 148
High Courts26 May 2003Dismissed
Shri Girraj Industries Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 185 CTR 367 : (2005) 272 ITR 466
Income Tax Act, 1961 — Section 260A
High Courts24 May 2003
Surajmal and Party Vs Commissioner of Income Tax
Rajasthan High Court · (2004) 136 TAXMAN 1
High Courts23 May 2003Dismissed
Ajanta Enterprises Vs Anita Tex Print Ltd.
Rajasthan High Court · (2004) 49 SCL 566
Companies Act, 1956 — Section 433
High Courts23 May 2003Dismissed
KV Associates (P.) Ltd. Vs Matharu Chemical Industries
Rajasthan High Court · (2004) 120 CompCas 14 : (2004) 49 SCL 537
Companies Act, 1956 — Section 433, 434
High Courts23 May 2003
Sandhya Bhatnagar (Miss.) Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 974 : (2003) 4 WLC 295
High Courts23 May 2003Allowed
Rakesh and Another Vs The State of Rajasthan
Rajasthan High Court · (2003) 05 RAJ CK 0031
Penal Code, 1860 (IPC) — Section 302