High Courts09 Jul 2003Dismissed
Prakash Chand Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 2 RLW 992 : (2003) 4 WLC 301
Constitution of India, 1950 — Article 226, 32
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,460 of 2,241
High Courts09 Jul 2003
Controller of Estate Duty Vs Inder Jeet Singh
Rajasthan High Court · (2003) 185 CTR 459 : (2005) 272 ITR 555
Estate Duty Act, 1953 — Section 5
High Courts09 Jul 2003
Babu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1527 : (2004) 3 WLC 173
Penal Code, 1860 (IPC) — Section 300, 302, 302, 34
High Courts08 Jul 2003
Raju Ram and Others Vs The State of Rajasthan
Rajasthan High Court · (2004) CriLJ 2237 : (2004) 3 RCR(Criminal) 644 : (2004) 3 RLW 1496 : (2003) 4 WLC 767
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 498A
High Courts08 Jul 2003
Commissioner of Income Tax Vs Udaipur Mineral Development Syndicate (P) Ltd.
Rajasthan High Court · (2003) 132 TAXMAN 139
Income Tax Act, 1961 — Section 256
High Courts08 Jul 2003
Diamond World Vs Commissioner of Income Tax
Rajasthan High Court · (2003) 184 CTR 555 : (2004) 267 ITR 466
Income Tax Act, 1961 — Section 256(2), 80HHC
High Courts08 Jul 2003
Commissioner of Income Tax Vs Roop Narain Sardar Mal
Rajasthan High Court · (2004) 186 CTR 713 : (2004) 267 ITR 601
Income Tax Act, 1961 — Section 254(2)
High Courts04 Jul 2003
Commissioner of Income Tax Vs Popular Art Palace (P) Ltd.
Rajasthan High Court · (2003) 133 TAXMAN 658
Income Tax Act, 1961 — Section 80I
High Courts04 Jul 2003Dismissed
Kanhaiya Lal Vs LRs of Late Smt. Amoll Bai and Others
Rajasthan High Court · (2004) 1 RLW 332 : (2003) 4 WLC 101
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts04 Jul 2003Dismissed
Sher Singh Vs State of Rajasthan
Rajasthan High Court · (2004) 2 RLW 731 : (2003) 4 WLC 637
Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 2003Dismissed
Lalit Kumar and Others Vs Bhagwan Swaroop Srivastava
Rajasthan High Court · (2004) 3 RLW 1575 : (2004) 1 WLC 173
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(3), 6, 7
High Courts03 Jul 2003
State of Rajasthan and Others Vs Ramesh Chandra Soni
Rajasthan High Court · (2004) 2 RLW 867 : (2003) 4 WLC 486
Constitution of India, 1950 — Article 226Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16
High Courts02 Jul 2003Allowed
Mangaliya (Shree) Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 2050
Penal Code, 1860 (IPC) — Section 376
High Courts02 Jul 2003Dismissed
Aditya Cement Staff Club and Birla White Staff Club Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 182 CTR 554 : (2004) 266 ITR 70
Constitution of India, 1950 — Article 14, 300A, 301, 304Finance Act, 2001 — Section 17(1), 17(2), 2(24)Income Tax Act, 1961 — Section 17(2)
High Courts01 Jul 2003
Suwa Bai and Others (Smt.) Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1532 : (2003) 4 WLC 706
Penal Code, 1860 (IPC) — Section 148, 149, 300, 302
High Courts01 Jul 2003Dismissed
Public Works Department Vs Shri Dev Sukh and Others
Rajasthan High Court · (2004) 1 RLW 156
Industrial Disputes Act, 1947 — Section 25H
High Courts01 Jul 2003
Hari Narayan Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 291
Penal Code, 1860 (IPC) — Section 300, 302, 307, 324, 452
High Courts01 Jul 2003Allowed
Harbansh and Another Vs State of Rajasthan
Rajasthan High Court · (2004) 3 RLW 1548 : (2003) 4 WLC 726
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts01 Jul 2003Partly Allowed
Mangu Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 RLW 163 : (2002) 3 WLC 535
Penal Code, 1860 (IPC) — Section 100, 148, 149, 302, 323
High Courts17 Jun 2003Dismissed
Manish Dixit Vs State
Rajasthan High Court · (2004) CriLJ 865 : (2004) 2 RLW 1115
Penal Code, 1860 (IPC) — Section 302, 364, 397Rajasthan Prisons (Release on Parole) Rules, 1958 — Rule 10A(4)