High Courts03 Sept 2003Dismissed
Buta Singh Vs Superintending Eng. Survey Circle, IGNP (CAD) and Others
Rajasthan High Court · (2004) 101 FLR 1192 : (2004) 2 LLJ 187 : (2004) 1 RLW 496 : (2004) 1 WLC 718
Payment of Wages Act, 1936 — Section 15
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,452 of 2,241
High Courts03 Sept 2003
R.S.R.T.C. Vs Kumari Santosh and Another
Rajasthan High Court · (2003) 3 WLN 644
High Courts03 Sept 2003Partly Allowed
Commissioner of Income Tax Vs Udaipur Distillery Co. Ltd.
Rajasthan High Court · (2004) 186 CTR 1 : (2004) 268 ITR 305
Income Tax Act, 1961 — Section 10(1), 35(1), 37(1), 43B, 43B(1)Income Tax Rules, 1962 — Rule 7Rajasthan Excise Rules, 1956 — Rule 69
High Courts02 Sept 2003Dismissed
Arjun Singh Vs A.D.J. and Another
Rajasthan High Court · AIR 2004 Raj 246 : (2004) 3 CivCC 31 : (2004) 3 WLC 131
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts02 Sept 2003Allowed
Bank of Rajasthan Ltd. Vs Krishan Printers and Others
Rajasthan High Court · (2004) 2 CivCC 118 : (2004) 4 RLW 2148 : (2004) 1 WLC 512
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Sept 2003Allowed
Mamta Sharma (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 2063 : (2004) 1 WLC 314
High Courts01 Sept 2003
Commissioner of Income Tax Vs Hazarimal Milapchand Soorana
Rajasthan High Court · (2004) 135 TAXMAN 424
Income Tax Act, 1961 — Section 256
High Courts01 Sept 2003Allowed
Madan Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 1010 : (2004) 1 WLC 62
Penal Code, 1860 (IPC) — Section 300
High Courts01 Sept 2003
Commissioner of Income Tax Vs R.G. Ispat Ltd.
Rajasthan High Court · (2004) 186 CTR 262 : (2005) 272 ITR 383
Income Tax Act, 1961 — Section 32(1), 32A, 43(3)
High Courts01 Sept 2003
Commissioner of Income Tax Vs Hazarimal Milapchand Surana
Rajasthan High Court · (2004) 191 CTR 476 : (2004) 270 ITR 450
Income Tax Act, 1961 — Section 184, 4
High Courts29 Aug 2003Dismissed
Shree Rajasthan Texchem Ltd. Vs Union of India (UOI) and Others
Rajasthan High Court · (2003) 08 RAJ CK 0054
High Courts29 Aug 2003Allowed
Ratan Lal alias Ram Ratan Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 734 : (2004) 1 WLC 159
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2, 49
High Courts29 Aug 2003Dismissed
Ratnalaya Diamonds (P) Ltd. Vs Union of India (UOI)
Rajasthan High Court · (2004) 190 CTR 442 : (2004) 270 ITR 436
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UG, 269UG(1), 269UG(3)
High Courts29 Aug 2003Partly Allowed
Babu Lal Vs Shripat Lal and Another
Rajasthan High Court · (2004) 1 RLW 37 : (2003) 4 WLC 782
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13
High Courts29 Aug 2003
Ratnalaya Diamond (P) Ltd. Vs Union of India
Rajasthan High Court · (2004) 138 TAXMAN 128
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269, 269UD, 269UF, 269UG
High Courts28 Aug 2003Allowed
Jai Narain Modi Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2003 Raj 340 : (2004) 1 RLW 373 : (2004) 1 WLC 201
Rajasthan Minor Mineral Concession Rules, 1986 — Rule 32, 33, 34, 35
High Courts28 Aug 2003Allowed
Sushila Devi Vs Sachindra Nath Saxena and Others
Rajasthan High Court · (2004) 3 RCR(Civil) 307 : (2004) 1 RCR(Rent) 700 : (2004) 2 RLW 1223 : (2004) 1 WLC 481
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3), 13(4)
High Courts27 Aug 2003Allowed
Deshram Vs State of Rajasthan
Rajasthan High Court · (2003) 08 RAJ CK 0052
Penal Code, 1860 (IPC) — Section 302
High Courts27 Aug 2003Allowed
M.P. Gandhi Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 2 RLW 1165 : (2003) 4 WLC 724