Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 22Family Courts Act, 1984 — Section 7, 7(f), 7(1), 7(1)(f), 10, 10(3), 11, 13, 15, 16, 19, 23

Read judgment

High Courts16 Sept 2003Dismissed

Commissioner of Income Tax Vs Devilal Soni

Rajasthan High Court · (2003) 185 CTR 180 : (2004) 271 ITR 566 : (2004) 1 WLC 377

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Income Tax Act, 1961 — Section 254(1), 254(2), 256(2)

Read judgment

High Courts16 Sept 2003Dismissed

Sanjeev Kumar Charan Vs State of Rajasthan and Another

Rajasthan High Court · (2004) 3 RLW 1486 : (2004) 1 WLC 357

Penal Code, 1860 (IPC) — Section 379Rajasthan Judicial Service Rules, 1955 — Rule 13, 19, 21

Read judgment

High Courts15 Sept 2003Dismissed

General Manager, PNB and Others Vs Jamna Devi (Smt.)

Rajasthan High Court · (2004) 2 LLJ 545 : (2004) 1 RLW 392 : (2004) 1 WLC 368

Read judgment

High Courts15 Sept 2003Allowed

Arawali Taxi Operators Union Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 2 ACC 353 : AIR 2003 Raj 357 : (2004) 4 RLW 2132

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 74, 84

Read judgment

High Courts15 Sept 2003Dismissed

Bhura Vs Addl. District Judge No. 8 and Others

Rajasthan High Court · AIR 2004 Raj 67 : (2004) 2 CivCC 90 : (2004) 1 WLC 180

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 11

Read judgment

High Courts15 Sept 2003

Sushil Kumar Shah and Others Vs ADJ (Fast Track) No. 2 Camp Beawar and Others

Rajasthan High Court · (2004) 3 RLW 1525 : (2004) 1 WLC 176

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 9

Read judgment

High Courts15 Sept 2003Dismissed

Hariom Meena Vs Chairman, JVVNL and Others

Rajasthan High Court · (2004) 4 RLW 2078 : (2004) 2 WLC 89

Read judgment

High Courts12 Sept 2003

Sukh Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 4 RLW 2128 : (2004) 1 WLC 501

Constitution of India, 1950 — Article 16(4B)Rajasthan Educational Subordinate Service Rules, 1971 — Rule 7(4)

Read judgment

High Courts11 Sept 2003

Bhoja and Others Vs State of Rajasthan

Rajasthan High Court · (2003) 09 RAJ CK 0074

Criminal Procedure Code, 1973 (CrPC) — Section 438

Read judgment

High Courts11 Sept 2003Dismissed

Ashok Kumar and Others Vs Sawai Singh and Others

Rajasthan High Court · (2004) 2 RLW 1096 : (2004) WLC 373

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Easements Act, 1882 — Section 4Rajasthan Pre-emption Act, 1966 — Section 6

Read judgment

High Courts11 Sept 2003Dismissed

Bhanwar Lal Kumawat Vs State of Rajasthan and Others

Rajasthan High Court · (2004) 2 RLW 1092 : (2004) 1 WLC 656

Rajasthan Panchayati Raj Rules, 1996 — Rule 22, 22(2)

Read judgment

High Courts11 Sept 2003Allowed

Manik Singh and Others Vs Kumawat Panchayat Mandi and Others

Rajasthan High Court · AIR 2005 Raj 140 : (2004) WLC 576

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, 151

Read judgment

High Courts10 Sept 2003Dismissed

Sohan Lal and Another Vs Bhagwan Das and Another

Rajasthan High Court · AIR 2004 Raj 33 : (2004) 1 CivCC 645 : (2004) 3 RCR(Civil) 87 : (2004) 1 WLC 451

Court Fees Act, 1870 — Section 21

Read judgment

High Courts10 Sept 2003Allowed

State of Rajasthan and Another Vs Bheru Lal Menaria and Another

Rajasthan High Court · (2004) 2 RLW 1082 : (2004) 1 WLC 585

Read judgment

High Courts10 Sept 2003

Sohan Lal and Others Vs State of Rajasthan

Rajasthan High Court · (2004) 4 RLW 2164 : (2004) 1 WLC 675

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 447

Read judgment