High Courts07 Oct 2003Dismissed
Kedar Nath Saini Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 86 : (2004) 2 RLW 778 : (2004) 1 WLC 372
Rajasthan Municipalities Rules, 1974 — Rule 3
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,449 of 2,241
High Courts07 Oct 2003
Amar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 1 DMC 709 : (2005) 1 RCR(Criminal) 451 : (2004) 4 RLW 2181 : (2004) 1 WLC 350
Penal Code, 1860 (IPC) — Section 302, 498A
High Courts06 Oct 2003Allowed
Mool Chand Vs State of Rajasthan
Rajasthan High Court · (2003) 10 RAJ CK 0049
Penal Code, 1860 (IPC) — Section 302
High Courts06 Oct 2003Dismissed
Sri Marudhar Kesari Sthanakwasi Jain Yadgar Samiti Trust Vs Union of India (UOI) and Another
Rajasthan High Court · (2003) 185 CTR 674 : (2005) 273 ITR 475
Income Tax Act, 1961 — Section 80G, 80G(2), 80G(5)
High Courts25 Sept 2003Allowed
Bhaskar Dagar Vs Rajasthan Public Service Commission
Rajasthan High Court · (2004) 3 RLW 1509
High Courts24 Sept 2003Allowed
State of Rajasthan Vs Chand Mal Chayal and Others
Rajasthan High Court · (2004) 101 FLR 388 : (2004) 1 RLW 469 : (2004) 1 WLC 618
High Courts24 Sept 2003Dismissed
Commissioner of Income Tax Vs Udaipur Distillery Co. Ltd.
Rajasthan High Court · (2004) 186 CTR 29 : (2004) 268 ITR 446 : (2004) 135 TAXMAN 487
Income Tax Act, 1961 — Section 260A, 32, 32(1), 43B
High Courts24 Sept 2003Dismissed
Mahendra Singh Vs Mrs. Chanchal
Rajasthan High Court · (2004) 2 DMC 798
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Sept 2003Dismissed
Jagdish Vs Manoj Kumar Sharma
Rajasthan High Court · (2004) 1 RLW 608 : (2004) 1 WLC 685
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 14(3)Transfer of Property Act, 1882 — Section 5
High Courts23 Sept 2003Allowed
Rajesh Kumari (Smt.) Vs Civil Judge (Sr.Dn.) and Others
Rajasthan High Court · (2004) 1 RLW 312 : (2004) 1 WLC 336
Rajasthan Panchayati Raj (Election) Rules, 1994 — Rule 21
High Courts23 Sept 2003Dismissed
Alpha Engineer and Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2004 Raj 23 : (2004) 1 RLW 619 : (2004) 1 WLC 223
Constitution of India, 1950 — Article 14Rajasthan Housing Board Act, 1970 — Section 60
High Courts23 Sept 2003Allowed
Dashrath Singh and Others Vs State and Another
Rajasthan High Court · (2003) 09 RAJ CK 0005
Penal Code, 1860 (IPC) — Section 427
High Courts19 Sept 2003
Rajiv Choudhary and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1418
Engineers (Irrigation Branch) Rules, 1954 — Rule 8
High Courts19 Sept 2003Allowed
In Re: Rajasthan State Agro Industries Corporation S.N. Kurmi
Rajasthan High Court · (2004) 120 CompCas 465 : (2005) 63 SCL 495
Companies Act, 1956 — Section 446
High Courts19 Sept 2003Dismissed
Man Mohan Gupta Vs Assistant Commissioner of Income Tax and Another
Rajasthan High Court · (2004) 189 CTR 331 : (2005) 274 ITR 179
Income Tax Act, 1961 — Section 132(4A), 271(1)
High Courts18 Sept 2003Allowed
S.D. Shastri Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 1 RLW 286 : (2004) 1 WLC 234
Constitution of India, 1950 — Article 32
High Courts18 Sept 2003
Fazal Ali Vs Amna Khatun and Others
Rajasthan High Court · (2004) 2 ACC 655 : (2005) ACJ 29 : AIR 2004 Raj 39 : (2005) 1 KLT 828 : (2004) 4 RCR(Civil) 68 : (2004) 3 RLW 1454 : (2004) 1 WLC 339
Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts18 Sept 2003Dismissed
Hari Singh Mathur Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 101 FLR 124 : (2004) 1 RLW 466 : (2004) 1 WLC 682
General Clauses Act, 1897 — Article 21Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 13(1)
High Courts18 Sept 2003
Suresh Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 2 DMC 350
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts18 Sept 2003
Shambhu Dayal Sharma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2146 : (2004) 1 WLC 330