High Courts19 Jul 2004Allowed
Chand Bihari Sharma Vs The District Judge and Others
Rajasthan High Court · (2005) 104 FLR 402 : (2005) 1 RLW 183 : (2004) 4 WLC 538
Guardians and Wards Act, 1890 — Section 14, 9
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,426 of 2,241
High Courts19 Jul 2004Allowed
Heer Singh and Others Vs Jai Singh and Others
Rajasthan High Court · (2005) 1 ACC 718 : (2006) ACJ 1858 : (2005) 1 RCR(Civil) 831 : (2005) 1 RLW 236 : (2005) 1 WLC 293
Motor Vehicles Act, 1988 — Section 173
High Courts16 Jul 2004Dismissed
Kanahiya Lal Vs Thakurji Shri Keshoraiji and Others
Rajasthan High Court · (2004) 07 RAJ CK 0073
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts16 Jul 2004Allowed
Chandrakanta (Smt.) Vs Raj. Small Industries Corpn. Ltd.
Rajasthan High Court · (2005) 1 RLW 70
Constitution of India, 1950 — Article 14
High Courts16 Jul 2004Allowed
Official Liquidator Vs Maharashtra State Electricity Board
Rajasthan High Court · (2005) 127 CompCas 163
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Companies (Court) Rules, 1959 — Rule 9Companies Act, 1956 — Section 456, 468
High Courts16 Jul 2004Allowed
Bank of Rajasthan Retired Staff Society Vs Bank of Rajasthan Ltd.
Rajasthan High Court · (2005) 1 RLW 133 : (2004) 4 WLC 331
Bank of Rajasthan Limited (Employees) Pension Rules, 1996 — Rule 3Constitution of India, 1950 — Article 12
High Courts16 Jul 2004
In Re: Ladnun Agrl. Farms (P.) Ltd.
Rajasthan High Court · (2005) 57 SCL 372
Companies Act, 1956 — Section 235, 236, 237, 238, 239
High Courts15 Jul 2004Dismissed
Kan Singh Gehlot Vs Ashok Gehlot and Others
Rajasthan High Court · (2004) 4 RLW 2516 : (2004) 4 WLC 187
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 100, 101, 36(5), 81
High Courts15 Jul 2004Dismissed
Commissioner of Income Tax Vs Kailash Chand Sharma
Rajasthan High Court · (2005) 146 TAXMAN 376
Income Tax Act, 1961 — Section 131, 132, 260A
High Courts14 Jul 2004Dismissed
Pushpa Devi (Smt.) Vs Urban Improvement Trust and Another
Rajasthan High Court · (2004) 3 CivCC 618 : (2005) 1 RCR(Civil) 173 : (2004) 4 RLW 2666 : (2004) 4 WLC 177
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts14 Jul 2004Allowed
State Bank of Bikaner and Jaipur Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2004) 191 CTR 344 : (2005) 273 ITR 98
Civil Procedure Code, 1908 (CPC) — Section 152Income Tax Act, 1961 — Section 154, 254(2)
High Courts14 Jul 2004Allowed
Commissioner of Income Tax Vs Khubi Ram Om Prakash
Rajasthan High Court · (2004) 190 CTR 126 : (2005) 275 ITR 131 : (2004) 141 TAXMAN 608
Income Tax Act, 1961 — Section 271B, 44AB
High Courts14 Jul 2004Allowed
Commissioner of Income Tax Vs Maliram Puranmal
Rajasthan High Court · (2004) 191 CTR 352 : (2005) 274 ITR 47
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts14 Jul 2004
State Bank of Bikaner and Jaipur Vs Commissioner of Income Tax
Rajasthan High Court · (2005) 142 TAXMAN 519
High Courts13 Jul 2004
Aamin Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RLW 249 : (2004) 4 WLC 175
Criminal Procedure Code, 1973 (CrPC) — Section 319
High Courts13 Jul 2004Dismissed
Commissioner of Income Tax Vs Rajasthan Construction Company
Rajasthan High Court · (2004) 190 CTR 129 : (2005) 274 ITR 44
Income Tax Act, 1961 — Section 184(4)
High Courts13 Jul 2004
Commissioner of Income Tax Vs Mohta Construction Company
Rajasthan High Court · (2004) 190 CTR 131 : (2005) 273 ITR 276
Income Tax Act, 1961 — Section 32(1)
High Courts12 Jul 2004Dismissed
Commissioner of Income Tax Vs Jodhana Real Estate Development Corporation (P) Ltd.
Rajasthan High Court · (2004) 190 CTR 124 : (2005) 273 ITR 195
Income Tax Act, 1961 — Section 104, 106, 143(3), 153, 153(2A)
High Courts12 Jul 2004Allowed
Shankar Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 07 RAJ CK 0040
Prevention of Food Adulteration Act, 1954 — Section 14, 16(1)(a)(i), 19(2)
High Courts09 Jul 2004Allowed
Mahesh Chandra Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 763
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 324, 326