High Courts02 Aug 2004Allowed
Ganpat Lal Mathur and Others Vs MREC
Rajasthan High Court · (2005) 1 RLW 160
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,424 of 2,241
High Courts02 Aug 2004
Mangla Ram Vs Sital Dass and Others
Rajasthan High Court · (2005) 1 RLW 741
Rajasthan Municipalities (Election) Rules, 1994 — Rule 64(2), 67(2), 67(3), 67(4)Rajasthan Municipalities Act, 1959 — Section 26, 34
High Courts02 Aug 2004Allowed
Jaipur Udyog Ltd. and Another Vs Appellate Authority for Industrial and Financial Reconstruction and Others
Rajasthan High Court · (2005) 1 RLW 131 : (2004) 4 WLC 448
Constitution of India, 1950 — Article 226
High Courts02 Aug 2004Allowed
Harphool Singh (deceased) through L.Rs. Vs Union of India (UOI) and Another
Rajasthan High Court · (2008) 104 FLR 1 : (2005) 1 RLW 162 : (2004) 4 WLC 534
Border Security Force Rules, 1969 — Rule 25Central Civil Services (Pension) Rules, 1972 — Rule 2, 38, 5, 81
High Courts29 Jul 2004Allowed
Macleod Pharmaceutical Pvt. Ltd. and Others Vs State of Rajasthan
Rajasthan High Court · (2004) 07 RAJ CK 0072
Criminal Procedure Code, 1973 (CrPC) — Section 468, 469, 470, 471, 473Drugs and Cosmetics Act, 1940 — Section 16(1)(A), 17(C), 18(a)(1), 18(B), 28(A)
High Courts29 Jul 2004Allowed
Dhapu Devi Vs JVVNL and Others
Rajasthan High Court · (2005) 1 ACC 232 : (2005) 1 RLW 107 : (2004) 4 WLC 491
Penal Code, 1860 (IPC) — Section 304A, 337
High Courts29 Jul 2004Dismissed
Assistant Commercial Taxes Officer Vs Agarwal Steel Industries
Rajasthan High Court · (2006) 146 STC 41 : (2004) 5 WLC 157
Central Sales Tax Act, 1956 — Section 14Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5), 84Rajasthan Sales Tax Rules, 1995 — Rule 53
High Courts28 Jul 2004Allowed
Dhapu (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 104 FLR 140 : (2005) 1 RLW 251 : (2004) 4 WLC 294
Rajasthan Service Rules, 1951 — Rule 268D
High Courts28 Jul 2004Allowed
Abdul Aziz Qureshi Vs University of Rajasthan
Rajasthan High Court · (2005) 1 RLW 164 : (2004) 4 WLC 320
Rajasthan University Pension Regulations, 1990 — Regulation 22, 29
High Courts27 Jul 2004Dismissed
Charan Sharan Khemka Vs Achint Chemicals and Another
Rajasthan High Court · (2005) 2 ARBLR 72 : (2005) 1 RLW 734 : (2004) 4 WLC 252
Arbitration and Conciliation Act, 1996 — Section 2(1), 36Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, 2(2)
High Courts27 Jul 2004
Chandrakanta and Others Vs Ashfak Ahmad and Others
Rajasthan High Court · (2006) ACJ 1128 : (2004) 4 WLC 267
High Courts27 Jul 2004Dismissed
Suresh Chandra Singhal and Vs State of Rajasthan and Another
Rajasthan High Court · AIR 2005 Raj 100 : (2005) 2 RLW 1450 : (2005) 1 WLC 540
Constitution of India, 1950 — Article 14Rajasthan Municipalities Act, 1959 — Section 63, 63(1), 63(2), 63(4)
High Courts26 Jul 2004
Shravan Soni Vs State
Rajasthan High Court · (2004) 3 RLW 1826 : (2004) WLC 666
Criminal Procedure Code, 1973 (CrPC) — Section 389
High Courts23 Jul 2004Allowed
Lachhu @ Laxmi Narain Vs Union of India (UOI)
Rajasthan High Court · (2005) 1 RCR(Criminal) 513 : (2004) 4 RLW 2731 : (2004) 4 WLC 554
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 50, 67, 8
High Courts23 Jul 2004Dismissed
Assistant Commercial Taxes Officer Vs Kanoi Dal Mill
Rajasthan High Court · (2006) 146 STC 426 : (2004) 5 WLC 177
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5), 84
High Courts22 Jul 2004Allowed
Uttari Rajasthan Sahakari Dugdh Utpadak Sangh Ltd. and Another Vs Ram Kishan and Another
Rajasthan High Court · (2004) 07 RAJ CK 0071
Essential Commodities Act, 1955 — Section 3, 7
High Courts22 Jul 2004Allowed
Mst. Raj Kanwar Vs Bhanwar Singh and Another
Rajasthan High Court · (2004) 07 RAJ CK 0070
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jul 2004
United India Insurance Co. Ltd. Vs Shyam Kanwar and Others
Rajasthan High Court · (2006) 4 ACC 213
Motor Vehicles Act, 1988 — Section 163A
High Courts22 Jul 2004Allowed
Prakash Chand Lodha Vs Judge, Labour Court and Another
Rajasthan High Court · (2005) 104 FLR 3 : (2005) 1 RLW 278 : (2004) 4 WLC 548
Certified Standing Order — Order 14Industrial Employment (Standing Orders) Act, 1946 — Section 3(2)Rajasthan Model Standing Order, 1963 — Order 20
High Courts22 Jul 2004Allowed
Managing Committee of Seth Moti Lal PG College and Another Vs State and Others
Rajasthan High Court · (2005) 1 RLW 117 : (2004) 4 WLC 272