High Courts22 Jul 2004
Gyarsi (Smt.) and Another Vs Ramkaran
Rajasthan High Court · (2005) 1 DMC 388 : (2005) 1 RCR(Criminal) 420 : (2004) 4 RLW 2747 : (2004) 4 WLC 81
Criminal Procedure Code, 1973 (CrPC) — Section 125
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,425 of 2,241
High Courts22 Jul 2004Allowed
Kamlesh (Smt.) Vs Sitaram
Rajasthan High Court · (2005) 1 DMC 267 : (2005) 1 RCR(Criminal) 447 : (2004) 4 RLW 2744 : (2004) 4 WLC 130
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jul 2004Dismissed
State of Rajasthan Vs Smt. Shekhu and Others
Rajasthan High Court · (2005) 1 ACC 156 : (2006) ACJ 1644 : (2004) 4 RLW 2659 : (2004) 4 WLC 335
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2004Dismissed
Tej Singh and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RCR(Criminal) 448 : (2004) 4 RLW 2745 : (2004) 4 WLC 127
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts22 Jul 2004Allowed
Hanuman Das Vs Union of India (UOI)
Rajasthan High Court · (2005) 1 RLW 180 : (2004) 4 WLC 488
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 67, 8
High Courts22 Jul 2004Allowed
Nek Kumar Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2004) 191 CTR 207 : (2005) 274 ITR 575 : (2004) 141 TAXMAN 313
Income Tax Act, 1961 — Section 4, 69
High Courts22 Jul 2004Allowed
Rajasthan Public Service Commission Vs Bhaskar Dagar
Rajasthan High Court · (2005) 1 RLW 84 : (2004) 4 WLC 73
High Courts22 Jul 2004Dismissed
Heera Singh Chouhan Vs C.D. Dewal and Others
Rajasthan High Court · AIR 2005 Raj 34 : (2005) 2 RLW 1430 : (2004) 4 WLC 415
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Representation of the People Act, 1951 — Section 83(1)
High Courts21 Jul 2004Allowed
Surja Ram Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RCR(Criminal) 467 : (2004) 4 RLW 2729 : (2004) 4 WLC 493
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 42, 42(2), 8
High Courts21 Jul 2004Dismissed
Commissioner of Income Tax Vs Rochi Ram and Sons
Rajasthan High Court · (2004) 191 CTR 472 : (2004) 271 ITR 444
Income Tax Act, 1961 — Section 80A, 80A(1), 80B(5), 80HHC, 80IA
High Courts21 Jul 2004
Shanti Lal Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RCR(Criminal) 521 : (2004) 4 RLW 2612
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 8
High Courts21 Jul 2004Dismissed
Bhagirath Mal and Another Vs Smt. Yuvrani Sahiba through Lrs.
Rajasthan High Court · (2005) 1 RLW 113 : (2004) 4 WLC 112
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts20 Jul 2004Dismissed
S.C. Malhotra Vs Smt. Bilam Kanwar
Rajasthan High Court · (2005) 1 RLW 658 : (2004) 4 WLC 322
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 22, 6Rajasthan Rent Control Act, 2001 — Section 13(3)(4)(5), 6, 7
High Courts20 Jul 2004Dismissed
Rajasthan Rajya Sahakari Upbhokta Sangh (Confed) Ltd. Vs Rent Control Tribunal and Others
Rajasthan High Court · (2004) 4 RLW 2748
Rajasthan Rent Control Act, 2001 — Section 3
High Courts20 Jul 2004Dismissed
Narayan Lal Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RCR(Criminal) 640 : (2004) 4 RLW 2160 : (2004) 4 WLC 658
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37(1)
High Courts20 Jul 2004Dismissed
P.C. Moondra Vs Commissioner of Income Tax and Another
Rajasthan High Court · (2004) 191 CTR 213
Income Tax Act, 1961 — Section 254(2)
High Courts20 Jul 2004Dismissed
Sheoki @ Sheokat Ali Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RCR(Criminal) 522 : (2004) 4 RLW 2601 : (2004) 4 WLC 203
Penal Code, 1860 (IPC) — Section 376
High Courts19 Jul 2004Allowed
Kesar Singh Vs Union of India (UOI)
Rajasthan High Court · (2004) CriLJ 4688 : (2005) 1 RCR(Criminal) 206 : (2004) 4 RLW 2556 : (2004) 4 WLC 536
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts19 Jul 2004Allowed
Jagbir Singh Vs Union of India (UOI)
Rajasthan High Court · (2005) 1 RCR(Criminal) 466 : (2004) 4 RLW 1392 : (2004) 4 RLW 2727 : (2004) 4 WLC 301
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 42(2), 8
High Courts19 Jul 2004Allowed
Anil Vs Union of India (UOI)
Rajasthan High Court · (2004) 4 RLW 2736 : (2004) 4 WLC 508
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50