High Courts11 Aug 2004Dismissed
United India Insurance Co. Ltd. Vs Fateh Singh and Others
Rajasthan High Court · (2006) ACJ 1663
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,423 of 2,241
High Courts10 Aug 2004Dismissed
National Insurance Co. Ltd. Vs Soni and Others
Rajasthan High Court · (2007) 1 ACC 906 : (2006) ACJ 1661
Limitation Act, 1963 — Section 5Motor Vehicles Act, 1988 — Section 134, 182, 3
High Courts10 Aug 2004Allowed
Bagtawar Singh Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 2636 : (2005) 3 RCR(Criminal) 888
Criminal Procedure Code, 1973 (CrPC) — Section 397Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 Aug 2004
Mullu Ram Vs Kashi Ram
Rajasthan High Court · AIR 2005 Raj 46
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts06 Aug 2004Dismissed
J.M. International Vs Magan Roller Flour Mills (P.) Ltd.
Rajasthan High Court · (2005) 60 SCL 404
Companies Act, 1956 — Section 433, 433(3), 434, 443Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Aug 2004Dismissed
G.K. Purohit Vs The Rajasthan Financial Corporation and Another
Rajasthan High Court · (2005) 2 BC 110 : (2005) 2 RCR(Civil) 818 : (2005) 2 RLW 1083 : (2004) 4 WLC 766
Constitution of India, 1950 — Article 226Rajasthan Financial Corporation Act, 1951 — Section 29, 29(1), 30Transfer of Property Act, 1882 — Section 55
High Courts06 Aug 2004Dismissed
S.N. Compunaary Vs RMD Publishers (P.) Ltd.
Rajasthan High Court · (2005) 59 SCL 309
Companies Act, 1956 — Section 433, 434
High Courts06 Aug 2004Allowed
Kirorilal Vs Smt. Kishori Devi and Others
Rajasthan High Court · (2005) 1 RLW 123 : (2004) 4 WLC 464
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)
High Courts05 Aug 2004Dismissed
Laxmi Chand Vs State of Rajasthan
Rajasthan High Court · (2004) 08 RAJ CK 0012
Criminal Procedure Code, 1973 (CrPC) — Section 133, 397(3), 482
High Courts05 Aug 2004Dismissed
Life Insurance Corporation of India and Others Vs Abhay Kumar Bhandia (Deceased) and Others
Rajasthan High Court · (2004) 4 RLW 2753 : (2004) 4 WLC 343
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(3)
High Courts04 Aug 2004Dismissed
Neeraj and Associates and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 BC 499 : (2005) 1 RLW 674 : (2004) 4 WLC 776
Constitution of India, 1950 — Article 226
High Courts04 Aug 2004Dismissed
Naresh Kr. Gupta Vs High Court of Judicature for Raj. and Others
Rajasthan High Court · (2005) 1 RLW 759 : (2005) 3 SLJ 338 : (2004) 4 WLC 281
Constitution of India, 1950 — Article 234Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 32, 33
High Courts04 Aug 2004Allowed
Sudershan Mehta (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RLW 109 : (2004) 4 WLC 511
Constitution of India, 1950 — Article 14, 16, 309
High Courts04 Aug 2004Dismissed
Sanatan Dharm Shastri Sanskrit Mahavidhyalaya Lalsot (Shri) Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RLW 128 : (2004) 4 WLC 326
Constitution of India, 1950 — Article 227Rajasthan Non-Government Educational Institutions Act, 1989 — Section 21
High Courts04 Aug 2004Allowed
Thakur Singh Vs State of Rajasthan
Rajasthan High Court · (2005) 1 RLW 300 : (2004) 4 WLC 640
Penal Code, 1860 (IPC) — Section 302
High Courts04 Aug 2004Dismissed
Om Prakash Choudhary and Another Vs State of Rajasthan and Others
Rajasthan High Court · AIR 2005 Raj 18 : (2005) 1 RLW 167 : (2004) 4 WLC 388
Constitution of India, 1950 — Article 299Forest (Conservation) Act, 1980 — Section 2Wild Life (Protection) Act, 1972 — Section 33
High Courts04 Aug 2004Dismissed
Bheema Vs State of Rajasthan
Rajasthan High Court · (2004) 08 RAJ CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 457, 482Penal Code, 1860 (IPC) — Section 379
High Courts03 Aug 2004Allowed
Devi Lal and Others Vs Gurjeet Kaur and Others
Rajasthan High Court · (2004) 4 RLW 2739 : (2004) 4 WLC 622
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Aug 2004
Genus Overseas Electronics Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 1 BC 340 : (2005) 1 RLW 753
Constitution of India, 1950 — Article 226
High Courts03 Aug 2004
Geepee Ceval Protiens and Investment (P.) Ltd. Vs Bunge Agribusiness India (P.) Ltd.
Rajasthan High Court · (2005) 62 SCL 523
Companies Act, 1956 — Section 235, 236, 237, 238, 239