High Courts09 Jul 2004Allowed
Moolasingh and Another Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 1347
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 354, 376, 511
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,427 of 2,241
High Courts09 Jul 2004Dismissed
Tara Singh Gehlot Vs Snehlata and Others (Smt.)
Rajasthan High Court · (2004) 4 RLW 2571
Constitution of India, 1950 — Article 14, 16, 309
High Courts09 Jul 2004Allowed
Shiv Dan Ram Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 36
Penal Code, 1860 (IPC) — Section 306, 415
High Courts09 Jul 2004Allowed
Shankar Lal Vs State of Rajasthan
Rajasthan High Court · (2005) CriLJ 194 : (2004) WLC 613
Essential Commodities Act, 1955 — Section 3, 7
High Courts08 Jul 2004Dismissed
Ram Chandra Khatri Vs Barmer Central Co-Operative Bank Ltd. and Another
Rajasthan High Court · (2005) 1 RLW 379 : (2005) 1 WLC 155
High Courts06 Jul 2004Dismissed
Praveen Kumar and Another Vs Jain Vishva Bharati Institute and Another
Rajasthan High Court · (2004) 4 RLW 2528 : (2004) 4 WLC 219
Constitution of India, 1950 — Article 12, 226University Grants Commission Act, 1956 — Section 3
High Courts06 Jul 2004Dismissed
Assistant Commercial Taxes Officer Vs J.P. Singh and Sons
Rajasthan High Court · (2006) 146 STC 382 : (2005) WLC 345
Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5), 84
High Courts06 Jul 2004
Raunaq Finance Ltd. Vs Joint Commissioner of Income Tax
Rajasthan High Court · (2004) 191 CTR 215 : (2005) 272 ITR 210 : (2004) 4 WLC 206
Income Tax Act, 1961 — Section 143(3), 147, 148, 32
High Courts05 Jul 2004Dismissed
Commissioner of Wealth Tax Vs Kamal Kumar Mansinghka
Rajasthan High Court · (2004) 191 CTR 339 : (2005) 275 ITR 485
Wealth Tax Act, 1957 — Section 16(3), 27AWealth Tax Rules, 1957 — Rule 1BB
High Courts05 Jul 2004
Magna Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2097 : (2004) 4 WLC 347
Rajasthan Panchayati Raj Act, 1994 — Section 19, 38, 38(5), 97, 97(3)
High Courts01 Jul 2004Allowed
Rajendra Kumar Vs State of Rajasthan
Rajasthan High Court · (2004) 07 RAJ CK 0014
Penal Code, 1860 (IPC) — Section 452
High Courts30 Jun 2004Allowed
S.K. Chakrabarti Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2004) 4 RLW 2757 : (2004) 4 WLC 180
Constitution of India, 1950 — Article 14State Bank of Bikaner and Jaipur Employees (Pension) Regulations, 1995 — Regulation 22, 22(1), 29
High Courts30 Jun 2004Dismissed
Navneet Bansal Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RLW 23 : (2004) 4 WLC 379
High Courts30 Jun 2004Allowed
Shalini Singh (Miss) Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 1 RLW 21 : (2004) 4 WLC 559
Constitution of India, 1950 — Article 14
High Courts30 Jun 2004Allowed
Ajay Pal Singh (Dr.) Vs State of Rajasthan and Another
Rajasthan High Court · (2005) 1 RLW 37 : (2004) 1 RLW 37(1) : (2004) 4 WLC 201
Rajasthan Civil Services (Pension) Rules, 1996 — Rule 168(2), 7Rajasthan Service Rules, 1951 — Rule 170
High Courts30 Jun 2004Allowed
Siddh Nath Bhardwaj Vs Union of India (UOI) and Others
Rajasthan High Court · (2004) 4 RLW 2764
Food Corporations Act, 1964 — Section 12A
High Courts16 Jun 2004Dismissed
Mukesh Garg (Dr.) and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 3 RLW 1718 : (2004) 3 WLC 639
Indian Medical Council Act, 1956 — Section 11, 15, 20Postgraduate Medical Education Regulations, 2000 — Section 20, 33(J)Rajasthan University Act, 1946 — Section 29, 30, 31
High Courts11 Jun 2004Allowed
Dara Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2005) 1 RLW 32 : (2005) WLC 426
Constitution of India, 1950 — Article 14
High Courts10 Jun 2004Allowed
The Coordinator of All India Engineering/Pharmacy/Architects Entrance Examination (AIEEE), Central Board of Secondary Education Vs Union of India (UOI) and Others
Rajasthan High Court · (2005) 3 RLW 1700 : (2005) 1 WLC 387
All India Council for Technical Education Act, 1987 — Section 10Constitution of India, 1950 — Article 19, 19(1), 245, 246, 26University Grants Commission Act, 1956 — Section 12, 12A(2), 13, 25, 26
High Courts04 Jun 2004
Iqbal Singh Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 4163
Penal Code, 1860 (IPC) — Section 326