High Courts03 Jun 2004Allowed
Rampal Chouhan Vs Marwar Gramin Bank and Another
Rajasthan High Court · (2004) 4 RLW 2700 : (2004) 3 WLC 514
Marwar Gramin Bank (Staff) Service Regulations, 1980 — Regulation 30(1)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,428 of 2,241
High Courts03 Jun 2004Dismissed
Ladu Ram Vs Gyatri Devi (Smt.) and Others
Rajasthan High Court · (2004) 3 CivCC 631 : (2005) 1 RCR(Civil) 334 : (2004) 4 RLW 2065 : (2004) 3 WLC 766
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts03 Jun 2004Dismissed
Salim Vs Indira
Rajasthan High Court · (2004) 2 DMC 292 : (2005) 1 RCR(Criminal) 205 : (2004) 4 RLW 2555 : (2004) 4 WLC 217
High Courts03 Jun 2004Allowed
Sita Ram Vs State of Rajasthan
Rajasthan High Court · (2004) CriLJ 4320 : (2004) 4 RLW 2588 : (2004) 4 WLC 99
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts03 Jun 2004Dismissed
Ram Lal and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2004) 4 RLW 2366 : (2005) 2 RLW 2366 : (2004) 5 WLC 181
Constitution of India, 1950 — Article 12, 13, 14, 15, 16Co-operative Societies Act, 2001 — Section 30Rajasthan Co-operative Societies (Amendment) Ordinance, 2004 — Section 3
High Courts03 Jun 2004Allowed
Vimal Prakash Vs The State of Rajasthan
Rajasthan High Court · (2004) 06 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 482Penal Code, 1860 (IPC) — Section 304B
High Courts02 Jun 2004Allowed
Sohanlal Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RCR(Criminal) 717
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 Jun 2004Dismissed
Shyama Ram Vs State of Rajasthan
Rajasthan High Court · (2005) 3 RLW 2128 : (2005) 3 WLC 408
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302
High Courts02 Jun 2004Dismissed
Bhapa Ram Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2653 : (2004) 3 WLC 632
Penal Code, 1860 (IPC) — Section 302
High Courts02 Jun 2004
Parasnath Granite India Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 4 RLW 2424 : (2006) 144 STC 271 : (2004) 5 WLC 331
Rajasthan Sales Tax Act, 1954 — Section 22A(7)
High Courts02 Jun 2004
Subhash Keir Vs State
Rajasthan High Court · (2004) 3 RLW 1827 : (2004) WLC 695
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 149, 302
High Courts02 Jun 2004Allowed
Prem Lata Parihar Vs R.L. Parihar and Others
Rajasthan High Court · AIR 2004 Raj 296 : (2004) 4 RCR(Civil) 181 : (2004) 3 RLW 1729
Family Courts Act, 1984 — Section 7, 8Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20(3), 23, 3Hindu Succession Act, 1956 — Section 23
High Courts02 Jun 2004Dismissed
Hira Lal Pukhraj and Others Vs Prem Kishan
Rajasthan High Court · (2004) 4 RLW 2358 : (2004) 3 WLC 591
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 31, 96Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 14(2)
High Courts01 Jun 2004Allowed
Parmeshwari Devi (Smt.) Vs RSRTC and Another
Rajasthan High Court · (2004) 4 RLW 2678 : (2004) 3 WLC 561
High Courts01 Jun 2004Allowed
Umesh Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RCR(Criminal) 785 : (2004) 4 RLW 2336 : (2004) 4 WLC 214
Criminal Procedure Code, 1973 (CrPC) — Section 391
High Courts31 May 2004Allowed
Dhanroop Chand Mathur (Dr.) Vs State of Rajasthan
Rajasthan High Court · (2004) 4 RLW 2725 : (2004) 3 WLC 521
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 174, 323, 325
High Courts31 May 2004Dismissed
Ayub Khan Vs Ahsanulhaq and Others
Rajasthan High Court · (2004) 4 RLW 2566 : (2004) 3 WLC 550
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 97, Order 23 Rule 1(1)
High Courts31 May 2004Dismissed
Sanjay Pareek (Dr.) and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2004) 4 RLW 2673 : (2004) 3 WLC 577
Constitution of India, 1950 — Article 226Indian Medical Council Act, 1956 — Section 33
High Courts28 May 2004Allowed
Chhuttan Lal Sarimal Vs Sushil Mansukhani and Another
Rajasthan High Court · (2004) 3 RLW 2033
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 3
High Courts28 May 2004Allowed
Harish Kumar Vs Manju (Smt.)
Rajasthan High Court · (2005) 2 DMC 148 : (2004) 4 RCR(Civil) 379 : (2004) 4 RCR(Criminal) 468 : (2004) 3 RLW 2047 : (2004) 4 WLC 109
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24