High Courts26 Mar 2006Allowed
Pratap Vs State of Rajasthan
Rajasthan High Court · (2006) 03 RAJ CK 0022
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,356 of 2,241
High Courts24 Mar 2006Dismissed
L.Rs. of Magna Vs Amar Chand and Others
Rajasthan High Court · (2007) 3 RLW 2200
Civil Procedure Code, 1908 (CPC) — Section 41Criminal Procedure Code, 1973 (CrPC) — Section 145, 146Registration Act, 1908 — Section 23, 31, 32, 49, 88
High Courts23 Mar 2006Dismissed
Suresh Chand Sharma and Others Vs State and Another
Rajasthan High Court · (2007) 2 RLW 1088
High Courts23 Mar 2006Dismissed
Savitri Devi (Smt.) Vs Ramesh Chand and Others
Rajasthan High Court · (2006) 4 ACC 242 : (2008) ACJ 210 : (2006) 2 RLW 1471 : (2006) 3 WLC 332
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 195, 340
High Courts23 Mar 2006Allowed
Kudrat Ali Vs Municipal Council and Others
Rajasthan High Court · (2006) 4 RLW 2977
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 28, 3(3), 8, 8A
High Courts23 Mar 2006
Nirmal Kumar Mishra Vs Natthu Singh and Others
Rajasthan High Court · (2006) 3 ACC 799
High Courts22 Mar 2006Allowed
State of Rajasthan and Others Vs Brijendra Singh
Rajasthan High Court · (2006) 111 FLR 388 : (2006) 2 RLW 1621 : (2006) 3 WLC 345
Rajasthan Municipalities (Subordinate and Ministerial Service) Rules, 1963 — Rule 10, 12, 17, 18, 19
High Courts22 Mar 2006Dismissed
Harka Ram Vs The State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2293
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 307, 323, 324, 498A
High Courts22 Mar 2006Dismissed
State of Rajasthan Vs Gauri Shanker Agarwal
Rajasthan High Court · (2006) CriLJ 2528 : (2006) 3 RCR(Criminal) 370 : (2006) 2 RLW 1638 : (2006) 4 WLC 705
Prevention of Food Adulteration Act, 1954 — Section 10, 16, 16(1), 2, 7
High Courts22 Mar 2006
Buddhi and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1950 : (2006) 3 WLC 217
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts22 Mar 2006Allowed
Radhey Shyam Soni Vs Sumer Mal Phophalia and Another
Rajasthan High Court · (2006) 03 RAJ CK 0019
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1(3)
High Courts22 Mar 2006
Hazi Abadullah and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 2 BC 337 : (2007) 2 CivCC 110 : (2007) 5 RCR(Criminal) 158
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts22 Mar 2006Allowed
Gyan Chand Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 03 RAJ CK 0011
High Courts21 Mar 2006
Phool Chand and Others Vs Mohanlal and Others
Rajasthan High Court · (2006) 3 ACC 578
High Courts21 Mar 2006
Raghuveer Singh Vs Shiv Kumar Swami and Others
Rajasthan High Court · (2006) 3 RLW 2266 : (2006) 4 WLC 210
Contempt of Courts Act, 1971 — Section 2Registration of Books Act, 1867 — Section 7
High Courts21 Mar 2006Dismissed
Munna @ Radhakrishan and Others Vs Jitendra Kumar Surana and Others
Rajasthan High Court · (2006) 2 RLW 1596 : (2006) 3 WLC 223
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 9 Rule 13, 115Limitation Act, 1963 — Section 5
High Courts21 Mar 2006Dismissed
Yusuf Ali Khan and Others Vs Vimal Kumar and Others
Rajasthan High Court · (2006) 3 CivCC 298 : (2006) 4 RCR(Civil) 197 : (2006) 2 RCR(Rent) 305
Registration Act, 1908 — Section 49
High Courts20 Mar 2006
Daya Singh Lahoriya @ Rajeev Sudan @ Vinay Kumar Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1976 : (2006) 4 WLC 240
Criminal Law (Amendment) Act, 1913 — Section 120A, 120BCriminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 10, 27
High Courts20 Mar 2006
Shyam Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1626 : (2006) 3 WLC 721
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302