High Courts07 Apr 2006Allowed

Murlidhar Vs Nand Kishore and Others

Rajasthan High Court · (2006) 4 CivCC 80 : (2006) 3 RCR(Civil) 363 : (2006) 2 RCR(Rent) 78 : (2006) 2 RLW 1687

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 1, Order 41 Rule 27, Order 41 Rule 27(1), Order 6 Rule 17, Order 7 Rule 7