High Courts28 Apr 2006Dismissed

Sohan Lal Vyas Vs Smt. Vimla

Rajasthan High Court · (2006) 3 RLW 2571

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 41 Rule 27, Order 7 Rule 7, 151Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts27 Apr 2006Dismissed

Jai Ram Prasad Vs State of Rajasthan and Others

Rajasthan High Court · (2006) CriLJ 2816 : (2006) 3 RLW 2025

Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 120BPrevention of Corruption Act, 1988 — Section 13(1), 7
High Courts26 Apr 2006

Pratap Vs State of Rajasthan

Rajasthan High Court · (2006) 4 RLW 2720 : (2006) 3 WLC 701

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307
High Courts26 Apr 2006

Indian Red Cross Society Vs Manohar Jaswani

Rajasthan High Court · (2006) 2 RLW 1683 : (2006) 3 WLC 513

Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 10, 18, 2Rajasthan Rent Control Act, 2001 — Section 3, 3(8)(5)Red Cross Society Act, 1920 — Section 12, 2, 4, 4A, 5
High Courts20 Apr 2006Dismissed

Gopal Singh Vs District Judge and Another

Rajasthan High Court · AIR 2006 Raj 240 : (2006) 4 CivCC 441 : (2007) 5 RCR(Civil) 269 : (2006) 3 WLC 257

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 10, 13, 24, 25
High Courts20 Apr 2006Dismissed

Ram Lal Vs State of Rajasthan

Rajasthan High Court · (2006) CriLJ 2530 : (2007) 4 RCR(Criminal) 821 : (2006) 3 RLW 2011 : (2006) 3 WLC 492

Criminal Procedure Code, 1973 (CrPC) — Section 313, 394Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 114, 376
High Courts20 Apr 2006Dismissed

Paramjeet Singh and Another Vs State of Rajasthan

Rajasthan High Court · (2007) 5 RCR(Criminal) 78 : (2006) 3 RLW 2307 : (2006) 4 WLC 23

Criminal Procedure Code, 1973 (CrPC) — Section 293, 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 35, 42(2), 50, 52