High Courts08 May 2006Allowed
Gopal Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2364 : (2005) WLC 227
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304, 511
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,351 of 2,241
High Courts08 May 2006Dismissed
Madan Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 3 RLW 2351
Industrial Disputes Act, 1947 — Section 25F
High Courts08 May 2006Dismissed
Rakesh Soni and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 2778 : (2006) 3 WLC 520
Constitution of India, 1950 — Article 309, 310, 311Rajasthan Medical and Health Service Rules, 1963 — Rule 2, 24, 26, 26(1), 27Rajasthan University Act, 1946 — Section 17, 20, 22, 23, 23A(1)
High Courts08 May 2006
Bheru Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2348 : (2006) 4 WLC 365
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 141, 147, 149, 302, 303
High Courts08 May 2006
Nagar Parishad Vs Megh Raj Choudhary and Others
Rajasthan High Court · (2008) 1 RLW 118
Rajasthan Municipalities (Disposal of Urban Land) Rules, 1974 — Rule 23
High Courts05 May 2006
Tarun Shah and Another Vs Balbir Singh and Others
Rajasthan High Court · (2006) 3 ACC 359
High Courts05 May 2006Dismissed
Official Liquidator Vs Vaidya Narayan Prasad Sharma
Rajasthan High Court · (2006) 110 FLR 1208 : (2007) 75 SCL 168 : (2006) 3 WLC 540
COMPANIES ACT, 1956 — Section 456
High Courts04 May 2006
Radhey Shyam and Others Vs Raja Ram and Others
Rajasthan High Court · (2007) ACJ 2164
High Courts04 May 2006Dismissed
Madan Lal Vs State
Rajasthan High Court · (2006) 05 RAJ CK 0065
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42
High Courts03 May 2006Allowed
Bhanwar Lal Vs State of Rajasthan
Rajasthan High Court · (2006) 05 RAJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 354, 366, 376, 511
High Courts03 May 2006Dismissed
Jawahari Lal Vs State of Rajasthan
Rajasthan High Court · (2006) CriLJ 2857 : (2006) 3 WLC 293
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts03 May 2006Dismissed
Hariom Agarwal Vs State and Others
Rajasthan High Court · (2006) 3 RLW 2379 : (2006) 4 WLC 286
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 202, 482Penal Code, 1860 (IPC) — Section 120, 34
High Courts03 May 2006Dismissed
CTO, Anti Evasion-I, Commercial Taxes Vs Raghvar India Ltd.
Rajasthan High Court · (2006) 3 RLW 2028 : (2006) 4 WLC 369
Essential Commodities Act, 1955 — Section 3Rajasthan Sales Tax Act, 1954 — Section 4(2), 86
High Courts03 May 2006Dismissed
Asstt. Commissioner, Anti Evasion, Commercial Taxes Vs Amtek India Ltd.
Rajasthan High Court · (2006) 3 RLW 2077 : (2006) 4 WLC 238
Constitution of India, 1950 — Article 19(1)Rajasthan Sales Tax Act, 1994 — Section 78(2), 78(5), 86, 91
High Courts03 May 2006Allowed
Smt. Kanu Vs State of Rajasthan
Rajasthan High Court · (2006) 05 RAJ CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts02 May 2006
Rajni Bala Sharma (Dr.) and Others Vs University of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 2624 : (2006) 3 WLC 201
High Courts02 May 2006
CGT Vs Late H.H. Bragwat Singh
Rajasthan High Court · (2007) 164 TAXMAN 549
Gift Tax Act, 1958 — Section 16
High Courts01 May 2006Dismissed
Surajmal Katara and Others Vs State and Others
Rajasthan High Court · (2006) 3 RLW 2313 : (2006) 4 WLC 159
Constitution of India, 1950 — Article 12, 21, 21A, 226, 309
High Courts01 May 2006Dismissed
Radhey Shyam Vs Brijendra Singh
Rajasthan High Court · (2006) 3 RLW 2079 : (2006) 3 WLC 252
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Specific Relief Act, 1963 — Section 16, 19
High Courts01 May 2006Allowed
Surja Ram Vs Mool Singh and Others
Rajasthan High Court · (2006) 2 ACC 818 : (2007) ACJ 1175