High Courts19 May 2006
In Re: Gillette India Ltd.
Rajasthan High Court · (2007) 75 SCL 347
COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,350 of 2,241
High Courts18 May 2006
Om Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 747 : (2007) 1 RLW 327 : (2006) 4 WLC 76
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
High Courts18 May 2006Allowed
Mala Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RCR(Criminal) 558 : (2006) 3 RLW 2399
Constitution of India, 1950 — Article 19(1), 19(5)Rajasthan Gunda Control Act, 1975 — Section 3(3)
High Courts17 May 2006Dismissed
New India Assurance Company (The) Ltd. Vs Dr. Lalit Kumar Bhutani and Others
Rajasthan High Court · (2007) 1 ACC 502 : (2008) ACJ 342 : (2006) 3 RLW 2366 : (2006) 3 WLC 659
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Motor Vehicles Act, 1988 — Section 149(1), 149(2), 170, 173
High Courts16 May 2006Dismissed
Bhupendra Kumar Vs Makhanlal and Another
Rajasthan High Court · AIR 2006 Raj 184
High Courts16 May 2006
CEO Vs MD Ajeet Singh and Others
Rajasthan High Court · (2007) 2 RLW 917
Estate Duty Act, 1953 — Section 34, 35, 5, 53, 58Income Tax Act, 1961 — Section 147, 148, 149, 9
High Courts15 May 2006Allowed
Prem Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 138 : (2006) 3 RLW 2338 : (2006) 4 WLC 167
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 302, 323, 34, 341
High Courts15 May 2006
Prakash Chand and Others Vs Firm Pohap Singh Kishan Sahai and Others
Rajasthan High Court · (2006) 4 RLW 2763 : (2006) 4 WLC 248
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 100Limitation Act, 1963 — Section 5Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 13(1), 13(3), 13(4), 13(5)
High Courts12 May 2006
In Re: Rajasthan State Granite and Marbles Ltd.
Rajasthan High Court · (2007) 74 SCL 213
COMPANIES ACT, 1956 — Section 433, 444, 454, 457, 481
High Courts12 May 2006Allowed
Rustam Khan Vs Addl. District Judge and Others
Rajasthan High Court · (2006) 05 RAJ CK 0066
Civil Procedure Code, 1908 (CPC) — Section 148
High Courts12 May 2006
In Re: Shri Sidh Plantation and Farms Ltd.
Rajasthan High Court · (2007) 78 SCL 410
COMPANIES ACT, 1956 — Section 433, 434, 439, 454, 484
High Courts11 May 2006Dismissed
Krishna Gopal Vs Ramchandra and Others
Rajasthan High Court · (2006) 4 RLW 2723 : (2006) 3 WLC 752
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1), 13(3), 13(4), 13(5), 13(6)Transfer of Property Act, 1882 — Section 112
High Courts09 May 2006
Commissioner of Income Tax Vs Munni Lal and Company
Rajasthan High Court · (2006) 204 CTR 529 : (2008) 298 ITR 250 : (2007) 2 RLW 1609
Income Tax Act, 1961 — Section 194C, 194C(1), 194C(2), 194C(3), 200
High Courts09 May 2006
Dine Khan and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 108 : (2006) 4 RLW 2596 : (2006) 4 WLC 34
Criminal Procedure Code, 1973 (CrPC) — Section 31Evidence Act, 1872 — Section 32(1)Penal Code, 1860 (IPC) — Section 302, 307, 320, 34
High Courts09 May 2006Dismissed
Commissioner of Income Tax Vs Nakoda Metals
Rajasthan High Court · (2006) 204 CTR 514
Income Tax Act, 1961 — Section 256(2), 32, 32A
High Courts09 May 2006
Om Prakash and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2587 : (2006) 4 WLC 700
Arms Act, 1959 — Section 25, 25(1), 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 450
High Courts09 May 2006Dismissed
Jaipur Development Authority and Another Vs Mahesh Kumar and Another
Rajasthan High Court · (2006) 110 FLR 1207 : (2007) 1 LLJ 142 : (2006) 3 RLW 2360 : (2006) 3 WLC 475
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25B(2), 25F
High Courts08 May 2006
Official Liquidator Vs Corporation Bank
Rajasthan High Court · (2008) 85 SCL 40
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34
High Courts08 May 2006Allowed
In Re: Shyam Telecom Ltd.
Rajasthan High Court · (2007) 135 CompCas 387 : (2006) 4 WLC 668
COMPANIES ACT, 1956 — Section 391, 392, 393, 394, 483
High Courts08 May 2006Allowed
Ram Niwas Meena Vs Commissioner of Income Tax
Rajasthan High Court · (2007) 212 CTR 248 : (2007) 288 ITR 295
Income Tax Act, 1961 — Section 139, 215, 217, 271, 273A