High Courts26 May 2006
Maina Devi Kabra Vs Indian Oil Corporation Ltd.
Rajasthan High Court · (2007) 1 RLW 670
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,349 of 2,241
High Courts26 May 2006
Swadeshi Polytex Ltd. Vs Jaipur Spg. and Wvg. Mills Ltd. (In liquidation)
Rajasthan High Court · (2007) 76 SCL 525
COMPANIES ACT, 1956 — Section 456, 457, 460, 535
High Courts26 May 2006
Man Singh Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 8 VST 720
Rajasthan Sales Tax Act, 1994 — Section 79
High Courts26 May 2006Dismissed
Prasanna Gases Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 2 BC 357 : (2007) 1 RLW 692 : (2006) WLC 612
Criminal Procedure Code, 1973 (CrPC) — Section 397, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 406, 420
High Courts26 May 2006
Podar Mills Ltd. Vs State Bank of India
Rajasthan High Court · (2007) 137 CompCas 271 : (2007) 77 SCL 194
COMPANIES ACT, 1956 — Section 456, 457, 460, 535
High Courts25 May 2006
Krishna Kumari Rathore (Smt.) Vs Smt. Kusum Punia
Rajasthan High Court · (2007) 1 RLW 654
High Courts25 May 2006Allowed
Tolani Fabricators Vs Rajasthan Urban Infrastructure Development Project
Rajasthan High Court · AIR 2006 Raj 237 : (2006) 4 WLC 260
Arbitration and Conciliation Act, 1996 — Section 11
High Courts25 May 2006Allowed
Moti Lal Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 2771 : (2006) 4 WLC 354
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 272, 284, 302, 304
High Courts25 May 2006Dismissed
Murlidhar Yadav and Others Vs Smt. Dipti Singh and Others
Rajasthan High Court · (2006) 4 RCR(Civil) 701 : (2006) 3 RLW 2362 : (2006) 3 WLC 560
Evidence Act, 1872 — Section 65, 66, 74
High Courts25 May 2006Allowed
Niranjan Lal Joshi Vs Pramod Kumar and Others
Rajasthan High Court · (2007) 1 RLW 662 : (2006) WLC 643
High Courts24 May 2006Dismissed
Union of India (UOI) and Another Vs Laddu Singh and Others
Rajasthan High Court · (2007) 2 RLW 1102
High Courts24 May 2006Dismissed
Union of India (UOI) and Others Vs Bhoora Ram
Rajasthan High Court · (2006) 4 RLW 3018
Army Rules, 1954 — Rule 13(3)Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 4
High Courts24 May 2006Allowed
Assistant Commercial Taxes Officer Vs Chand and Company
Rajasthan High Court · (2006) 4 RLW 2791 : (2006) 4 WLC 90
Central Sales Tax (Registration and Turnover) Rules, 1957 — Rule 12, 12(3)Constitution of India, 1950 — Article 14, 19(1), 20(2)Foreign Exchange Regulation Act, 1973 — Section 10, 23, 23(1)
High Courts24 May 2006
Purshotam Dass Vs Smt. Purnima
Rajasthan High Court · (2006) 4 CivCC 750 : (2006) 4 RCR(Civil) 696 : (2006) 3 RLW 2392
Hindu Marriage Act, 1955 — Section 10, 13, 13(1), 13(A)
High Courts24 May 2006Dismissed
Vishnu Chandra Sharma Vs RCSAT and Others
Rajasthan High Court · (2006) 4 RLW 2858 : (2006) 3 WLC 558
Rajasthan Forest Subordinate Service Rules, 1963 — Rule 21, 29, 29(3), 29(3)(A)
High Courts23 May 2006
National Insurance Company Ltd. Vs Shardul Singh through LRs.
Rajasthan High Court · (2007) 1 RLW 655
High Courts23 May 2006
Shivji and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 05 RAJ CK 0007
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 201, 300, 302, 304
High Courts22 May 2006
United India Insurance Co. Ltd. Vs Smt. Sire Kanwar and Others
Rajasthan High Court · (2007) 112 FLR 104 : (2007) 1 SLJ 381
COMPANIES ACT, 1956 — Section 3, 4AEmployees Compensation Act, 1923 — Section 4AMotor Vehicles Act, 1988 — Section 147
High Courts22 May 2006
Abdul Khan and Others etc. Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 2671
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts19 May 2006Dismissed
Sultan Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 257
Penal Code, 1860 (IPC) — Section 300, 302, 303, 304, 307