High Courts10 Jul 2006
Nathu Lal Vs Dargah Committee
Rajasthan High Court · (2006) 4 RLW 2928 : (2006) 4 WLC 555
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,347 of 2,241
High Courts07 Jul 2006Allowed
Harki Bai Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 111 FLR 887 : (2007) 1 RLW 206
High Courts07 Jul 2006
Dil Kaur and Others Vs Sohrab Khan and Others
Rajasthan High Court · (2006) 4 ACC 188
Motor Vehicles Act, 1988 — Section 173
High Courts07 Jul 2006Allowed
In Re: TCI Infrastructure Finance Ltd.
Rajasthan High Court · (2007) 2 BC 359 : (2007) 2 RLW 1596
COMPANIES ACT, 1956 — Section 391Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts07 Jul 2006
Anandi Lal and Others Vs Bhairu Ram and Others
Rajasthan High Court · (2006) 3 ACC 699
Motor Vehicles Act, 1988 — Section 173
High Courts06 Jul 2006Allowed
Amrit Lal Mardia and Others Vs Dinesh Kumar
Rajasthan High Court · (2006) 07 RAJ CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts06 Jul 2006
Prahlad and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3063
Criminal Procedure Code, 1973 (CrPC) — Section 107, 313Penal Code, 1860 (IPC) — Section 201, 302, 34, 341, 342
High Courts06 Jul 2006
Commissioner of Income Tax Vs State Bank of Bikaner and Jaipur
Rajasthan High Court · (2007) 294 ITR 499
High Courts06 Jul 2006Dismissed
Kailash @ Kailash Chand Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1598
Criminal Procedure Code, 1973 (CrPC) — Section 313Identification of Prisoners Act, 1920 — Section 4, 5Penal Code, 1860 (IPC) — Section 302, 392
High Courts04 Jul 2006
Shankar Yadav Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3093
Arms Act, 1959 — Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 332, 333, 353
High Courts04 Jul 2006Allowed
Sita Ram Vs State and Others
Rajasthan High Court · (2006) 4 RLW 2933
Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 319(1), 319(4), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts04 Jul 2006Dismissed
Hindustan Copper Ltd. and Another Vs Chandra Pal Sharma and Another
Rajasthan High Court · (2007) 1 RLW 38
High Courts04 Jul 2006Allowed
Hari Mohan Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 07 RAJ CK 0019
Penal Code, 1860 (IPC) — Section 420
High Courts03 Jul 2006Dismissed
Ghanshyam @ Mool Chand Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 301 : (2006) 4 WLC 754
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 2006Dismissed
Jagdish Prasad Sharma Vs State
Rajasthan High Court · (2006) 4 RLW 3146 : (2006) 4 WLC 450
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 323, 447Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(5)
High Courts03 Jul 2006Dismissed
Bhanwar Singh Vs Union of India (UOI)
Rajasthan High Court · (2006) CriLJ 3585 : (2006) 3 RLW 2459 : (2006) 4 WLC 425
Criminal Procedure Code, 1973 (CrPC) — Section 154, 155, 156, 157, 294Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 35, 41(1), 41(2)
High Courts03 Jul 2006Dismissed
Daleep Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 167 : (2006) 3 RLW 2470 : (2006) 3 WLC 777
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 376, 45, 450
High Courts03 Jul 2006Dismissed
Jagdish Vs State and Others
Rajasthan High Court · (2006) CriLJ 3538 : (2006) 4 WLC 479
Criminal Procedure Code, 1973 (CrPC) — Section 319, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts03 Jul 2006
Irshad @ Risal Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3013 : (2006) 3 WLC 761
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 89Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 109, 120B, 302
High Courts03 Jul 2006Allowed
Pappu and Another Vs Rekha and Another
Rajasthan High Court · (2006) CriLJ 3728 : (2006) 4 WLC 549
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1), 190(2), 200Penal Code, 1860 (IPC) — Section 406, 498A, 68, 69