High Courts19 Jul 2006Dismissed
General Insurance Employees Association Vs General Insurance Corporation of India and Others
Rajasthan High Court · (2006) 4 RLW 2679 : (2007) 1 SLJ 362
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,346 of 2,241
High Courts19 Jul 2006
Kapil Vs Rishi Pal Singh and Another
Rajasthan High Court · (2006) 3 ACC 419
Motor Vehicles Act, 1988 — Section 173
High Courts19 Jul 2006Allowed
Govind Ram Vs State
Rajasthan High Court · (2007) CriLJ 496
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 313
High Courts18 Jul 2006Allowed
Dilip Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1509
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 302
High Courts18 Jul 2006Dismissed
Naveen Chand Sancheti (Jain) Vs Singhal Traders and Others
Rajasthan High Court · (2007) 1 BC 175
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54
High Courts18 Jul 2006Dismissed
Sensport International Vs A.D.J. No. 1
Rajasthan High Court · (2007) 3 BC 582
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Jul 2006
Nagar Parishad Vs Shabana Parveen and Others
Rajasthan High Court · (2006) 3 ACC 861
High Courts17 Jul 2006Dismissed
Laxmi Devi (Smt.) and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 RLW 310
High Courts17 Jul 2006
Jai Ram Jat and Others Vs Prabhu Dayal Jat and Others
Rajasthan High Court · (2006) 4 ACC 74
Motor Vehicles Act, 1988 — Section 173
High Courts17 Jul 2006Dismissed
Ramji Lal Vs Om Prakash
Rajasthan High Court · (2006) 4 RLW 3042
Civil Procedure Code, 1908 (CPC) — Section 100Rajasthan Pre-emption Act, 1966 — Section 11Transfer of Property Act, 1882 — Section 53A
High Courts14 Jul 2006Dismissed
Nathu Lal Vs State and Others
Rajasthan High Court · (2006) 4 RLW 2922 : (2006) 4 RLW 3479 : (2006) WLC 402
Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 319, 319(1), 319(4), 482Penal Code, 1860 (IPC) — Section 120B, 304B, 498A
High Courts14 Jul 2006Dismissed
Commissioner of Income Tax Vs Sulabh Marbles (P) Ltd.
Rajasthan High Court · (2006) 205 CTR 464 : (2007) 165 TAXMAN 258
High Courts14 Jul 2006Dismissed
Commissioner of Income Tax Vs Bajrang Textiles
Rajasthan High Court · (2006) 205 CTR 287 : (2007) 294 ITR 561
Income Tax Act, 1961 — Section 142(2A), 158BC
High Courts14 Jul 2006Allowed
Jodhpur Sahkari Upbhokta Wholesale Bhandar Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3422
Industrial Disputes Act, 1947 — Section 25F
High Courts13 Jul 2006
Mewar Sugar Mills Ltd. Vs Smt. Shanti Devi Rawat
Rajasthan High Court · (2007) 1 RCR(Civil) 234 : (2006) 2 RCR(Rent) 701 : (2006) 4 RLW 3067 : (2006) 4 WLC 793
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
High Courts12 Jul 2006Allowed
Rajendra Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 801 : (2006) 4 RLW 3040
Criminal Procedure Code, 1973 (CrPC) — Section 328, 329Penal Code, 1860 (IPC) — Section 302, 84
High Courts12 Jul 2006Allowed
Harchand Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RCR(Criminal) 356 : (2006) 4 RLW 3000 : (2006) 1 WLC 332
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 43, 49, 57
High Courts12 Jul 2006
Narayan Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 254
Penal Code, 1860 (IPC) — Section 324
High Courts11 Jul 2006
Kala @ Kalia Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 424
Penal Code, 1860 (IPC) — Section 302, 323
High Courts10 Jul 2006Allowed
Abbu Bakar and Another Vs Deen Dayal and Another
Rajasthan High Court · (2006) 4 CivCC 555 : (2007) 1 RCR(Civil) 213 : (2006) 4 RLW 2913 : (2006) 4 WLC 494
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 20, Order 5 Rule 20A, Order 9 Rule 13Limitation Act, 1963 — Section 5