High Courts02 Aug 2006Dismissed
Mijjo Babu @ Brij Mohan Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3298
Arms Act, 1959 — Section 27, 3Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,344 of 2,241
High Courts02 Aug 2006Dismissed
Sanjiv Arora Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 443
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1)(b), 195(1)(b)(i), 195(3), 340Penal Code, 1860 (IPC) — Section 120B, 193, 436
High Courts02 Aug 2006Dismissed
Mohan Lal Verma and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1474 : (2006) 4 WLC 400
Constitution of India, 1950 — Article 14
High Courts02 Aug 2006Allowed
Karan Singh through his Lrs. Vs The Collector and Another
Rajasthan High Court · (2006) 4 RLW 3132 : (2006) 4 WLC 720
Constitution of India, 1950 — Article 311(2)Rajasthan Civil Services (Classification, Control and Appeal) Rules, 1958 — Rule 16, 16(3), 16(6), 16(7), 16(9)Rajasthan Land Revenue (Land Records) Rules, 1957 — Rule 14
High Courts01 Aug 2006Dismissed
Biram Lal and Others Vs State
Rajasthan High Court · (2007) 1 RLW 713
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Penal Code, 1860 (IPC) — Section 143, 383, 384, 385, 388
High Courts01 Aug 2006
Ranjeet Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3265
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325
High Courts31 Jul 2006Dismissed
Shivam Agro Food P. Ltd. Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 4 RLW 3275
Central Sales Tax Act, 1956 — Section 5
High Courts31 Jul 2006
Surya Power Ltd. Vs Bank of India and Another
Rajasthan High Court · (2007) 2 RLW 1481 : (2007) 78 SCL 407
COMPANIES ACT, 1956 — Section 529ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 28State Financial Corporations Act, 1951 — Section 29
High Courts31 Jul 2006
Official Liquidator, Spark Plugs (I) Ltd. Vs Bank of India and Others
Rajasthan High Court · (2007) 135 CompCas 495 : (2007) 77 SCL 28 : (2006) 3 WLC 565
COMPANIES ACT, 1956 — Section 17, 19, 442, 446, 529Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 29
High Courts31 Jul 2006
Badri Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3259
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(2)(5)
High Courts31 Jul 2006
In Re: Surya Power Ltd.
Rajasthan High Court · (2007) 2 RLW 1479
COMPANIES ACT, 1956 — Section 446
High Courts28 Jul 2006Dismissed
Commissioner of Income Tax Vs Ashok Kumar Soni
Rajasthan High Court · (2007) 207 CTR 188 : (2007) 291 ITR 172 : (2008) 166 TAXMAN 371
Income Tax Act, 1961 — Section 132, 158BC, 158BD
High Courts28 Jul 2006
Prithvi Singh Vs Pahap Singh
Rajasthan High Court · (2006) 4 RLW 3143
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 41 Rule 5, 151, 96
High Courts28 Jul 2006Dismissed
Ram Karan and Others Vs Raghunath and Another
Rajasthan High Court · (2006) 4 RLW 2919
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts27 Jul 2006Dismissed
Ram Swaroop Meena Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 2 ARBLR 496 : (2007) 1 RLW 10
Arbitration and Conciliation Act, 1996 — Section 11, 20
High Courts27 Jul 2006
State of Rajasthan and Another Vs Shri Ramniwas and Another
Rajasthan High Court · (2006) 111 FLR 698 : (2006) 4 RLW 2884
Industrial Disputes (Central) Rules, 1957 — Rule 77Industrial Disputes Act, 1947 — Section 2, 25F, 25G, 25H
High Courts27 Jul 2006
Bhanwar Lal and Others Vs Devlal and Others
Rajasthan High Court · (2006) 4 ACC 742
High Courts27 Jul 2006Allowed
Babu Singh Vs State
Rajasthan High Court · (2006) 07 RAJ CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 311, 397, 401Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2006Dismissed
Rajasthan Ground Water Subordinate Service Association and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3400
Constitution of India, 1950 — Article 14, 16
High Courts26 Jul 2006Allowed
Suresh Chandra and Dhan Raj Vs Shri Hanuman Prasad
Rajasthan High Court · (2006) 4 RLW 3090 : (2006) 4 WLC 452
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 100Rajasthan Municipalities Act, 1959 — Section 271, 271(2)