High Courts11 Aug 2006Allowed
R.S.R.T.C. and Others Vs Bhanwar Lal and Others
Rajasthan High Court · (2007) 1 RLW 728
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 311
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,343 of 2,241
High Courts11 Aug 2006Dismissed
Narendra and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RCR(Criminal) 825 : (2007) 2 RLW 1054
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 216A, 395
High Courts11 Aug 2006
Gangadhar and Another Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 1098 : (2007) 2 RCR(Criminal) 836 : (2007) 1 RLW 341
Penal Code, 1860 (IPC) — Section 363, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts11 Aug 2006
Meena Bansal and Others Vs Balvendra Singh and Others
Rajasthan High Court · (2007) 1 ACC 652
Motor Vehicles Act, 1988 — Section 173
High Courts11 Aug 2006
Ladi (Smt.) and Others Vs Shyojiram and Others
Rajasthan High Court · (2007) 1 ACC 335
Motor Vehicles Act, 1988 — Section 173
High Courts10 Aug 2006
Bakemans Ind. Pvt. Ltd. Vs State and Others
Rajasthan High Court · (2006) 4 RLW 3104
Companies Act, 1956 — Section 446Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 182, 406, 420
High Courts10 Aug 2006Dismissed
Anwar Hussain Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 12
Arms Act, 1959 — Section 25, 3Criminal Procedure Code, 1973 (CrPC) — Section 167, 437, 439Penal Code, 1860 (IPC) — Section 120B, 382
High Courts08 Aug 2006Dismissed
Union of India (UOI) and Another Vs Dhariwal and Co. and Others
Rajasthan High Court · (2007) 1 RLW 123
Civil Procedure Code, 1908 (CPC) — Section 80Transfer of Property Act, 1882 — Section 108, 111, 4
High Courts08 Aug 2006
Raju Sharma Vs Mularam and Others
Rajasthan High Court · (2007) 2 ACC 178
Motor Vehicles Act, 1988 — Section 173
High Courts07 Aug 2006Allowed
New India Assurance Co. Ltd. Vs Hakim and Others
Rajasthan High Court · (2006) 4 RLW 3206
Motor Vehicles (Amendment) Act, 1994 — Section 46, 96Motor Vehicles Act, 1939 — Section 95(1)Motor Vehicles Act, 1988 — Section 147, 147(1)
High Courts04 Aug 2006
Prem Prakash Mathur Vs Mohan and Others
Rajasthan High Court · (2007) 2 ACC 755
Motor Vehicles Act, 1988 — Section 173
High Courts04 Aug 2006Allowed
Dhirendra Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 1 RLW 55
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 155, 320, 482Penal Code, 1860 (IPC) — Section 143, 323, 341, 379, 406
High Courts04 Aug 2006Dismissed
Rajendra Surekha (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1025
Constitution of India, 1950 — Article 14, 16, 226
High Courts04 Aug 2006Allowed
Kanha Vs Kalu and Others
Rajasthan High Court · (2006) 4 RLW 3070 : (2006) 4 WLC 500
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 111
High Courts04 Aug 2006Allowed
LRs of Ashok Kumar and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2006) 4 RLW 2983
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 3, 7, 7(1), 8(1)
High Courts04 Aug 2006Dismissed
Commissioner of Income Tax Vs Banswara Fabrics Ltd.
Rajasthan High Court · (2007) 207 CTR 193
Income Tax Act, 1961 — Section 40A
High Courts04 Aug 2006Allowed
Ram Prasad and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 08 RAJ CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts03 Aug 2006
Murli Vs Madan Lal Bhargava
Rajasthan High Court · (2007) 2 RLW 1476
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 Aug 2006
United India Insurance Co. Ltd. Vs Hukmi and Others
Rajasthan High Court · (2006) 4 ACC 584
High Courts02 Aug 2006Allowed
Bajrang Oil Mills Vs Income Tax Officer
Rajasthan High Court · (2006) 08 RAJ CK 0087
Income Tax Act, 1961 — Section 115J, 139, 260A, 271B, 273B