High Courts28 Aug 2006
Roopa Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RLW 3125
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 304, 323, 447
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,341 of 2,241
High Courts25 Aug 2006Allowed
Chief Manager, Bank of Baroda and Another Vs Presiding Officer, Central Labour Court
Rajasthan High Court · (2007) 113 FLR 44 : (2007) 1 RLW 22
Industrial Disputes Act, 1947 — Section 33C
High Courts25 Aug 2006Allowed
Virendra and Others Vs State
Rajasthan High Court · (2007) 1 RLW 150
Criminal Procedure Code, 1973 (CrPC) — Section 319, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts24 Aug 2006Allowed
D.P. Soni Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1565
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 17A, 18A, 34Negotiable Instruments Act, 1881 (NI) — Section 141
High Courts24 Aug 2006Dismissed
Associated Stone Industries (Kotah) Ltd. Vs Union of India (UOI) and Another
Rajasthan High Court · (2007) 3 LLJ 275 : (2007) 2 RLW 1602
Constitution of India, 1950 — Article 14, 226Mines Act, 1952 — Section 21, 3Minimum Wages Act, 1948 — Section 3, 4, 5
High Courts24 Aug 2006Allowed
S.B. Construction Company Vs Union of India (UOI)
Rajasthan High Court · (2007) 2 RLW 1606 : (2006) 4 STR 545 : (2007) 6 STT 385
Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 54, 65
High Courts24 Aug 2006Dismissed
Krishan Kumar Agrawal Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3274
High Courts24 Aug 2006Dismissed
Niranjan Kumar Dosi Vs State
Rajasthan High Court · (2007) 1 RLW 6
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 482Penal Code, 1860 (IPC) — Section 420, 467, 468
High Courts23 Aug 2006Allowed
Vijay Kumar Vs State and Another
Rajasthan High Court · (2007) 1 RLW 720
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 379, 427, 447
High Courts23 Aug 2006Allowed
Moorti Shri Adeshwar Bhagwan Jain Swetamber Mandir Vs Shimbhunath Singh
Rajasthan High Court · AIR 2007 Raj 46 : (2007) 1 CivCC 315 : (2007) 5 RCR(Civil) 413 : (2007) 1 RLW 731
High Courts23 Aug 2006
Sohan Lal Mahendra Vs Smt. Badam and Others
Rajasthan High Court · (2007) 5 RCR(Criminal) 115
Penal Code, 1860 (IPC) — Section 406, 498A
High Courts23 Aug 2006Allowed
Shri Pooran Industries and Oil Mills and Another Vs Suvina's Enterprises and Another
Rajasthan High Court · AIR 2007 Raj 47
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 21, 47
High Courts23 Aug 2006Allowed
State of Rajasthan Vs Union of India (UOI) and Others
Rajasthan High Court · AIR 2007 Raj 75 : (2007) 1 RLW 763
Constitution of India, 1950 — Article 226
High Courts22 Aug 2006Dismissed
Smt. Tara Devi Vs Arun Kumar
Rajasthan High Court · (2007) 2 RCR(Civil) 547
Hindu Marriage Act, 1955 — Section 13
High Courts22 Aug 2006Dismissed
The New India Assurance Company Ltd. Vs Praksh Pulverising Mills Pvt. Ltd. and Another
Rajasthan High Court · (2006) 4 RLW 3212
Contract Act, 1872 — Section 20Marina Insurance Act, 1963 — Section 24, 8, 8(1)
High Courts21 Aug 2006Allowed
Lalita Devi and Another Vs State and Another
Rajasthan High Court · (2007) 2 RLW 1503
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420
High Courts21 Aug 2006Allowed
Niranjan Lal Vs U.I.T. and Others
Rajasthan High Court · AIR 2007 Raj 18 : (2007) 1 RLW 350
High Courts21 Aug 2006Allowed
N.L.P. Organics Pvt. Ltd. and Others Vs Rajasthan Financial Corporation
Rajasthan High Court · AIR 2007 Raj 10 : (2007) 2 RLW 865
Civil Procedure Code, 1908 (CPC) — Section 2, 34State Financial Corporations Act, 1951 — Section 29, 30, 31, 32Transfer of Property Act, 1882 — Section 29, 69
High Courts21 Aug 2006Allowed
V.V. Dixit Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 4 RLW 3292
Rajasthan Co-operative Service Rules, 1954 — Rule 11(B)
High Courts21 Aug 2006Dismissed
Prabhu Lal Vs State
Rajasthan High Court · (2007) 1 RLW 267
Civil Procedure Code, 1908 (CPC) — Section 107Penal Code, 1860 (IPC) — Section 307, 336, 448