High Courts21 Aug 2006Allowed

Mool Chand Vs State

Rajasthan High Court · (2007) 1 RLW 8

Criminal Procedure Code, 1973 (CrPC) — Section 482Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49Penal Code, 1860 (IPC) — Section 365, 392
High Courts18 Aug 2006

In Re: Lords Chloro Alkali Ltd.

Rajasthan High Court · (2007) 75 SCL 237

COMPANIES ACT, 1956 — Section 391, 393, 394Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20, 3
High Courts18 Aug 2006Dismissed

S.S. Brar Vs K.S.L. Industries Ltd.

Rajasthan High Court · (2007) 1 RLW 48

Constitution of India, 1950 — Article 128, 158Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141
High Courts14 Aug 2006

Tajii Vs State

Rajasthan High Court · (2006) 4 RLW 3432

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 482Penal Code, 1860 (IPC) — Section 498A