Civil Procedure Code Amendment Act, 2002 — Section 102, 16, 16(2), 5Civil Procedure Code, 1908 (CPC) — Section 100General Clauses Act, 1897 — Section 6, 6(1)

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High Courts26 Jul 2006

National Insurance Co. Ltd. Vs Bharti Solanki and Others

Rajasthan High Court · (2006) 4 ACC 613

Motor Vehicles Act, 1988 — Section 166

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High Courts25 Jul 2006Dismissed

Gulab Kanwar (Smt.) and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 4 RLW 3076

Rajasthan Public Premises (Eviction of Unauthorised Occupations) Act, 1964 — Section 4

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High Courts25 Jul 2006Dismissed

C.T.O. Vs Allied Electronic and Magnetics Ltd. and Others

Rajasthan High Court · (2006) 4 RLW 2650

Central Sales Tax Act, 1956 — Section 8(1), 8(2), 8(5)

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High Courts25 Jul 2006Dismissed

Santokh Singh Vs Punjab and Sindh Bank

Rajasthan High Court · (2007) 112 FLR 110 : (2007) 1 LLJ 919 : (2006) 4 RLW 2701

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 — Section 12(2), 19

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High Courts24 Jul 2006

Manju Bhalla and Others Vs Ashok Kumar Dhongda and Others

Rajasthan High Court · (2006) 4 ACC 71

Motor Vehicles Act, 1988 — Section 173

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High Courts21 Jul 2006

Chhitar Lal @ Sita Ram and Another Vs State of Rajasthan

Rajasthan High Court · (2007) 2 RLW 1527

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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High Courts21 Jul 2006Dismissed

Commissioner of Income Tax Vs Hissaria Bros.

Rajasthan High Court · (2007) 211 CTR 156 : (2007) 291 ITR 244

Income Tax Act, 1961 — Section 129, 245H, 246, 246A, 253

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High Courts21 Jul 2006Allowed

Manju Kanwar (Smt.) Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 3 RLW 2505

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High Courts21 Jul 2006

United India Insurance Co. Ltd. Vs Babulal and Another

Rajasthan High Court · (2007) ACJ 999

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High Courts20 Jul 2006Allowed

Kanhaiya Lal and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 4 RLW 3141 : (2006) WLC 346

Rajasthan Agricultural Credit Operation (Removal of Difficulties) Rules, 1976 — Rule 5(14)

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High Courts20 Jul 2006

Parsa Ram and Others Vs State of Rajasthan and Others

Rajasthan High Court · (2006) 07 RAJ CK 0010

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts20 Jul 2006Dismissed

Nemi Chand Vs State of Rajasthan and Others

Rajasthan High Court · (2006) CriLJ 4258 : (2007) 5 RCR(Criminal) 379 : (2007) 2 RLW 1524

Criminal Procedure Code, 1973 (CrPC) — Section 24Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 365

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High Courts20 Jul 2006Dismissed

Chandra Prakash Vs Shri Brij Behari Gupta

Rajasthan High Court · (2006) 4 CivCC 280 : (2007) 5 RCR(Civil) 244

Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts20 Jul 2006Dismissed

Seva Ram Vs State of Rajasthan

Rajasthan High Court · (2007) 5 RCR(Criminal) 226 : (2006) 4 RLW 2833

Penal Code, 1860 (IPC) — Section 201, 302

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High Courts19 Jul 2006

Ganpat and Another Vs Rajpal Yadav and Others

Rajasthan High Court · (2007) 1 ACC 520

Motor Vehicles Act, 1988 — Section 173

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High Courts19 Jul 2006

Girvar Singh and Others Vs State of Rajasthan

Rajasthan High Court · (2007) 2 RLW 1519 : (2006) 4 WLC 488

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 103, 104, 148, 149, 302

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