COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,355 of 2,241

High Courts31 Mar 2006Dismissed

Ranidan through L.Rs. Vs Bal Kishan through L.Rs.

Rajasthan High Court · (2006) 4 RCR(Civil) 403 : (2006) 2 RCR(Rent) 390 : (2006) 3 RLW 2261 : (2006) 4 WLC 102

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Transfer of Property Act, 1882 — Section 105

Read judgment

High Courts31 Mar 2006Allowed

Prateek Technocom Pvt. Ltd. Vs CTO and Others

Rajasthan High Court · (2006) 3 RLW 2019 : (2006) 4 WLC 315

Central Sales Tax Act, 1956 — Section 14Rajasthan Sales Tax Act, 1994 — Section 11(3), 15, 4(1)

Read judgment

High Courts31 Mar 2006Allowed

State of Rajasthan Vs Amar Chand and Another

Rajasthan High Court · (2007) 1 RLW 181

Criminal Procedure Code, 1973 (CrPC) — Section 10, 397, 401, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 25, 3, 35, 40

Read judgment

High Courts29 Mar 2006

R.S.R.T.C. Vs Lekhraj Bansal and Others

Rajasthan High Court · (2006) 3 ACC 60 : (2006) WLC 654

Read judgment

High Courts29 Mar 2006Allowed

Vinay Kumar Vs Devi Lal and Others

Rajasthan High Court · (2006) 3 CivCC 699 : (2007) 5 RCR(Civil) 169 : (2006) 2 RLW 1441 : (2006) WLC 483

Constitution of India, 1950 — Article 227

Read judgment

High Courts29 Mar 2006Allowed

Ratan Lal Vs State of Rajasthan

Rajasthan High Court · (2006) CriLJ 3356 : (2007) 4 RCR(Criminal) 398 : (2006) 3 RLW 1998 : (2006) 3 WLC 140

Criminal Procedure Code, 1973 (CrPC) — Section 311Evidence Act, 1872 — Section 118Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 16, 20, 64

Read judgment

High Courts29 Mar 2006Dismissed

Suresh Val Chand Jain Vs Union of India (UOI) and Others

Rajasthan High Court · (2006) 205 CTR 271 : (2006) 287 ITR 384

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 131, 132, 132(1), 132A, 132B

Read judgment

High Courts29 Mar 2006Dismissed

Rajasthan State Road Transport Corporation Vs Lekhraj Bansal and Others

Rajasthan High Court · (2007) ACJ 2270

Read judgment

High Courts29 Mar 2006Allowed

Sukhwant Singh Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RLW 2005 : (2006) 3 WLC 115

Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 366, 376

Read judgment

High Courts28 Mar 2006Dismissed

Oriental Insurance Co. Ltd. Vs Mohan Kanwar and Others

Rajasthan High Court · (2007) ACJ 420

Employees Compensation Act, 1923 — Section 2, 22Employees State Insurance Act, 1948 — Section 53, 61Motor Vehicles Act, 1988 — Section 140, 166

Read judgment

High Courts28 Mar 2006

Purushottam Nagar (Dr.) Vs Raj. Hindi Granth Academy and Another

Rajasthan High Court · (2006) 110 FLR 854 : (2006) 3 RLW 2009

Constitution of India, 1950 — Article 12

Read judgment

High Courts28 Mar 2006Dismissed

National Insurance Co. Ltd. Vs Abhay Singh Yadav and Others

Rajasthan High Court · (2007) ACJ 2175

Read judgment

High Courts28 Mar 2006

National Insurance Company Ltd. Vs Abhay Singh Yadav and Others

Rajasthan High Court · (2006) 3 ACC 104

Read judgment

High Courts27 Mar 2006Allowed

Arvind Kumar Tyagi and Another Vs State of Rajasthan and Another

Rajasthan High Court · (2006) 3 RLW 2023 : (2006) 4 WLC 352

Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 13

Read judgment

High Courts27 Mar 2006Dismissed

Save the Children Fund U.K. and Another Vs Dr. Suresh Chandra Sharma and Another

Rajasthan High Court · (2006) 4 CivCC 56 : (2006) 3 RCR(Civil) 589 : (2006) 2 RCR(Rent) 161 : (2006) 2 RLW 1433 : (2006) 3 WLC 100

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 7 Rule 11, Order 7 Rule 11(d), 151Contract Act, 1872 — Section 20, 21, 23, 28

Read judgment

High Courts27 Mar 2006Allowed

Vimla Raghav (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1675 : (2006) 3 WLC 18

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 147, 149, 323, 341, 354

Read judgment

High Courts27 Mar 2006Allowed

Uttam Chand and Others Vs State of Rajasthan and Another

Rajasthan High Court · (2007) 1 DMC 285 : (2006) 4 WLC 385

Criminal Procedure Code, 1973 (CrPC) — Section 156, 320, 482Penal Code, 1860 (IPC) — Section 406, 498A

Read judgment

High Courts27 Mar 2006Dismissed

Shashi alias Mala Vs State and Another

Rajasthan High Court · (2007) 3 CivCC 151 : (2007) 2 RCR(Civil) 248 : (2007) 2 RCR(Criminal) 144 : (2007) 1 RLW 672

Criminal Procedure Code, 1973 (CrPC) — Section 125, 391

Read judgment

High Courts27 Mar 2006Allowed

Zakir Hussain Vs State of Rajasthan

Rajasthan High Court · (2006) 03 RAJ CK 0021

Penal Code, 1860 (IPC) — Section 302

Read judgment

High Courts27 Mar 2006Allowed

Amar Singh Vs Samsher Khan and Others

Rajasthan High Court · (2007) ACJ 1983

Motor Vehicles Act, 1988 — Item 5

Read judgment