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Rajasthan High Court judgments

44,813 judgments · page 1,357 of 2,241

High Courts20 Mar 2006Allowed

Durga Devi (Smt.) Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RCR(Criminal) 373 : (2006) 2 RLW 1659 : (2006) WLC 552

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B, 307, 498A
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High Courts10 Mar 2006

Shyam Sunder and Others Vs State of Rajasthan

Rajasthan High Court · (2006) 2 RLW 1650 : (2006) 2 WLC 655

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323Probation of Offenders Act, 1958 — Section 4
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High Courts09 Mar 2006Dismissed

Dani Bai Vs Amar Chand

Rajasthan High Court · (2006) 4 CivCC 359 : (2007) 5 RCR(Civil) 261

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts09 Mar 2006Dismissed

Kalyan Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RCR(Criminal) 595 : (2006) 2 RLW 1466

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 41, 42, 43, 50
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High Courts09 Mar 2006Allowed

Pappu Vs State of Rajasthan

Rajasthan High Court · (2006) CriLJ 2491 : (2006) 3 RCR(Criminal) 597 : (2006) 2 RLW 1474 : (2006) 3 WLC 609

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 42, 50, 8
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High Courts09 Mar 2006

Madan Bansal Vs Ramnarayan Sharma

Rajasthan High Court · (2006) 3 RCR(Civil) 341 : (2006) 2 RCR(Rent) 43 : (2006) 2 RLW 1448 : (2006) 3 WLC 399

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151
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High Courts09 Mar 2006Allowed

Raju Munim Vs State of Rajasthan

Rajasthan High Court · (2006) 3 RCR(Criminal) 181 : (2006) 2 RLW 1452

Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 100(8), 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 21, 42, 50, 8Penal Code, 1860 (IPC) — Section 187, 307, 36, 395
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