High Courts08 Mar 2006Dismissed
Nisar Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1815 : (2006) 3 WLC 562
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 420
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,358 of 2,241
High Courts08 Mar 2006Allowed
Suraj Mal @ Surjya Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1806 : (2006) 2 WLC 692
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 41, 42, 42(1), 50
High Courts08 Mar 2006Allowed
Bhawani Singh Vs State
Rajasthan High Court · (2006) 2 RLW 1670 : (2006) 2 WLC 752
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 20Juvenile Justice Act, 1986 — Section 26
High Courts08 Mar 2006Dismissed
Rajkumar Malhotra Vs Bhanwarlal
Rajasthan High Court · (2007) 2 RCR(Civil) 553
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 138(b)
High Courts08 Mar 2006
Mahendra Kumar Vs Shimla
Rajasthan High Court · (2006) 03 RAJ CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
High Courts07 Mar 2006Dismissed
Devilal and Others Vs Kishanlal and Others
Rajasthan High Court · (2006) 3 RLW 2214 : (2006) 3 WLC 61
Rajasthan Pre-emption Act, 1966 — Section 5, 8
High Courts07 Mar 2006
Abdul Latif and Others Vs Nagar Vikas Pranyas
Rajasthan High Court · AIR 2006 Raj 215 : (2007) 1 CivCC 310 : (2007) 5 RCR(Civil) 409 : (2006) 3 RLW 2288 : (2006) 4 WLC 66
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 100Evidence Act, 1872 — Section 110
High Courts06 Mar 2006Allowed
Mst. Ripudaman Kaur Vs Satnam Singh
Rajasthan High Court · (2007) 1 CivCC 20 : (2007) 5 RCR(Civil) 481
Hindu Marriage Act, 1955 — Section 13B, 25
High Courts06 Mar 2006Allowed
Kan Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 03 RAJ CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts06 Mar 2006
Babu Lal and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1633
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 300, 302
High Courts06 Mar 2006Allowed
Satya Narayan @ Bada and Others Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1959 : (2006) 3 WLC 166
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 323, 34, 341
High Courts06 Mar 2006Allowed
Manohar Singh Vs The State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 2153
Criminal Procedure Code, 1973 (CrPC) — Section 313General (Criminal) Rules, 1980 — Rule 31Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 50, 8
High Courts06 Mar 2006
Moonga Ram @ Mange Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 2 RLW 1578
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 308, 323, 34
High Courts03 Mar 2006
R.L. Jain and Others Vs Dr. Mahendra Pratap Singh and Another
Rajasthan High Court · (2006) 3 RLW 1765
High Courts03 Mar 2006Allowed
Om Prakash Joshi Vs Radhey Shyam Bilochi
Rajasthan High Court · (2006) 03 RAJ CK 0064
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts03 Mar 2006Dismissed
Dilip @ Bhola Vs The State of Rajasthan
Rajasthan High Court · (2006) 2 DMC 300 : (2006) 3 RLW 2115 : (2006) 2 WLC 743
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113B, 114Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts03 Mar 2006Dismissed
Ramdev Vs State of Rajasthan
Rajasthan High Court · (2007) 1 RLW 689 : (2005) WLC 201
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 311, 482Penal Code, 1860 (IPC) — Section 201, 302, 307, 323, 324
High Courts02 Mar 2006Dismissed
Abdul Karim Sheikh Vs State of Rajasthan and Others
Rajasthan High Court · (2006) 2 RLW 1519 : (2006) 3 WLC 613
High Courts02 Mar 2006
Ramanand Vs State of Rajasthan
Rajasthan High Court · (2006) 4 RCR(Criminal) 90 : (2006) 3 RLW 1800 : (2006) 2 WLC 622
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 307, 395, 397, 411, 412
High Courts01 Mar 2006Allowed
Kanhaiya Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2006) 3 RLW 1984 : (2006) 3 WLC 656
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 34