High Courts21 Dec 2006
Inder Singh and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 329
Rajasthan Motor Vehicles Taxation Act, 1951 — Section 14
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,328 of 2,241
High Courts21 Dec 2006
Vijay Laxmi @ Vijeta (Smt.) Vs Judge, Family Court and Another
Rajasthan High Court · (2007) 1 WLN 411
High Courts20 Dec 2006
Duldas and Another Vs State and Another
Rajasthan High Court · (2007) 1 WLN 403
High Courts20 Dec 2006
State of Rajasthan and Others Vs Lichhman Singh and Others
Rajasthan High Court · (2007) 1 WLN 325
Industrial Disputes Act, 1947 — Section 17B
High Courts20 Dec 2006
Ganpat Singh Vs Bank of Baroda and Others Bank of Baroda Vs Labour Industrial Tribunal and Others
Rajasthan High Court · (2007) 1 WLN 113
Bank of Baroda (Employees) Pension Regulations, 1995 — Regulation 29, 32
High Courts20 Dec 2006
Krishna Kumar Sharma Vs Judge, IT and LC and Another
Rajasthan High Court · (2007) 113 FLR 146 : (2007) 1 WLN 97
Industrial Disputes Act, 1947 — Section 33A
High Courts20 Dec 2006Dismissed
Times Publishing House Ltd. and Others Vs Regional Provident Fund Commissioner and Others
Rajasthan High Court · (2007) 113 FLR 1029 : (2007) 3 LLJ 1068
Constitution of India, 1950 — Article 227Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 16, 7A
High Courts20 Dec 2006
Ganesh Lal Kharwal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 434
High Courts20 Dec 2006
I.C.A.R. and Others Vs Smt. Kalu Devi and Others
Rajasthan High Court · (2007) 1 WLN 188
High Courts19 Dec 2006
Union of India (UOI) Vs Ramavtar and Others
Rajasthan High Court · (2007) 1 WLN 122
Rajasthan Court Fees and Suits Valuation Act, 1961 — Section 46, 54Rajasthan Land Acquisition Act, 1953 — Section 18
High Courts19 Dec 2006
Padmawati and Another (Smt.) Vs Satish Kumar Gupta
Rajasthan High Court · (2007) 1 WLN 68
Civil Procedure Code, 1908 (CPC) — Section 100A
High Courts19 Dec 2006
Hindustan Zinc Limited Vs CESTAT
Rajasthan High Court · (2009) 15 STR 353 : (2009) 23 STT 124
High Courts19 Dec 2006
Kusum Lata (Smt.) Vs Bhanwar Lal
Rajasthan High Court · (2007) 1 WLN 248
Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Marriage Act, 1955 — Section 13(1), 25
High Courts19 Dec 2006
In Re: Vast Textiles Ltd.
Rajasthan High Court · (2007) 78 SCL 190
COMPANIES ACT, 1956 — Section 391, 392, 393, 394
High Courts19 Dec 2006
Yusuf Khan Vs Municipal Board and Others
Rajasthan High Court · (2007) 1 WLN 262
High Courts19 Dec 2006
Jagdish Prasad Swami Vs Ramji Lal Joshi
Rajasthan High Court · (2007) 2 CivCC 614 : (2007) 5 RCR(Civil) 357 : (2007) 3 RLW 1970
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Limitation Act, 1963 — Section 5
High Courts18 Dec 2006Dismissed
Laxman Ram Vs Kishana Ram
Rajasthan High Court · (2006) 12 RAJ CK 0084
High Courts18 Dec 2006Allowed
Gurnam Singh Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 2 RLW 1208
Rajasthan Land Tax Act, 1985 — Section 10