High Courts05 Jan 2007Allowed
East India Hotels Ltd. (The) and Another Vs State and Others
Rajasthan High Court · AIR 2007 Raj 95 : (2007) 2 RLW 1164
Stamp Act, 1899 — Section 2, 5Transfer of Property Act, 1882 — Section 67
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,326 of 2,241
High Courts05 Jan 2007Allowed
Sardara Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 01 RAJ CK 0010
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 341, 451
High Courts04 Jan 2007
Bishanlal Vs Board of Revenue and Others
Rajasthan High Court · (2007) 2 WLN 380
High Courts04 Jan 2007Dismissed
Commissioner of Income Tax Vs Prameshwar Bohra
Rajasthan High Court · (2008) 301 ITR 404
Income Tax Act, 1961 — Section 148
High Courts04 Jan 2007
Lrs. of Nazar Singh Vs Board of Revenue and Others
Rajasthan High Court · (2007) 1 WLN 102
High Courts04 Jan 2007
Executive Engineer Vs Vijay Dutt Vyas and Another
Rajasthan High Court · (2007) 1 WLN 229
Industrial Disputes Act, 1947 — Section 33C(2)
High Courts04 Jan 2007
Municipal Board Vs Jagdish Prasad
Rajasthan High Court · (2007) 1 WLN 374
Hindu Succession Act, 1956 — Section 8
High Courts04 Jan 2007Dismissed
United India Insurance Co. Ltd. Vs Rafiq Khan and Others
Rajasthan High Court · (2007) 1 RLW 593
Motor Vehicles Act, 1988 — Section 96(1)
High Courts04 Jan 2007Allowed
Mohd. Ameer Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 1757 : (2007) 1 RLW 832
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 8
High Courts04 Jan 2007
Mohan Lal Vs Smt. Sayra Devi
Rajasthan High Court · (2007) 1 WLN 121
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 9
High Courts04 Jan 2007
Shagufta and Others Vs Avnish Singh and Another
Rajasthan High Court · (2007) 1 WLN 1
High Courts04 Jan 2007
Divya Devi (Smt.) Vs Bhagwan Das
Rajasthan High Court · (2007) 1 WLN 155
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts04 Jan 2007
Bhanwarlal Mufatlal and Another Vs Manohar Lal
Rajasthan High Court · (2007) 1 WLN 190
Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13(1)(K)
High Courts03 Jan 2007
Navneet @ Nageshwar Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 339
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts03 Jan 2007Allowed
Sripal Satyapal Vs Income Tax Officer
Rajasthan High Court · (2008) 217 CTR 337
Income Tax Act, 1961 — Section 43(5)
High Courts03 Jan 2007
Laddu Gopal Vs State of Rajasthan
Rajasthan High Court · (2007) 1 ALT(Cri) 4 : (2008) 1 KLJ 907 : (2007) 5 RCR(Criminal) 433 : (2007) 2 RLW 1306
Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 439Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 376
High Courts03 Jan 2007
Rekha (Smt.) and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 356
Criminal Procedure Code, 1973 (CrPC) — Section 439
High Courts03 Jan 2007
Kishan Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 107
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 498A