High Courts03 Jan 2007
Sudhir Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 2 RLW 1246
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,327 of 2,241
High Courts03 Jan 2007
Roshan Lal Vs Lrs. of Late Shri Shanker Lal Lakhara
Rajasthan High Court · (2007) 1 WLN 469
High Courts03 Jan 2007
Narendra Kumar Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 218
Constitution of India, 1950 — Article 226
High Courts03 Jan 2007Allowed
Sitab Khan @ Mangu and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 5 RCR(Criminal) 701 : (2007) 2 RLW 1309
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
High Courts02 Jan 2007Partly Allowed
Kanhaialal Jangid Vs Assistant Commissioner of Income Tax
Rajasthan High Court · (2008) 217 CTR 354
Income Tax Act, 1961 — Section 68
High Courts02 Jan 2007Allowed
Gopali (Smt.) Vs Laxmi Narain
Rajasthan High Court · (2007) 3 CivCC 34 : (2007) 5 RCR(Civil) 455 : (2007) 1 RLW 592
Hindu Marriage Act, 1955 — Section 13
High Courts02 Jan 2007
Phulle Khan and Others Vs Balu Khan and Others
Rajasthan High Court · (2007) 1 WLN 238
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts02 Jan 2007
Nathu Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 22
Land Acquisition Act, 1894 — Section 17, 4, 6
High Courts01 Jan 2007Dismissed
Jameel Ahmed Vs State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 2009 : (2007) 5 RCR(Criminal) 874
Constitution of India, 1950 — Article 14, 21Explosive Substances Act, 1908 — Section 5Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 6
High Courts22 Dec 2006Dismissed
Dharmendra Kataria Vs Ganganagar Sugar Mills Ltd. and Others
Rajasthan High Court · (2007) 3 RLW 1892
COMPANIES ACT, 1956 — Section 456Constitution of India, 1950 — Article 12, 226, 366Factories Act, 1948 — Section 42, 43, 45, 46, 47
High Courts22 Dec 2006Dismissed
Kishan Chand Vs Ganganagar Central Cooperative Bank
Rajasthan High Court · (2007) 2 RLW 1458
Constitution of India, 1950 — Article 226, 311
High Courts22 Dec 2006Dismissed
Ex. Ptr. Bharta Ram Bishnoi Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 2 RLW 1387
Army Act, 1950 — Section 20, 39, 48, 80
High Courts22 Dec 2006
Raga Ram Vs Mst. Kokali and Others
Rajasthan High Court · (2007) 1 WLN 279
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts22 Dec 2006Dismissed
Ashok Kumar and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1019
Constitution of India, 1950 — Article 14, 142, 16
High Courts22 Dec 2006
Lichhama (Smt.) Vs Rupa Ram and Others
Rajasthan High Court · (2007) 2 WLN 190
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Dec 2006
Rakesh Kumar Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 496
National Council for Teacher Education Act, 1993 — Section 14
High Courts22 Dec 2006
Leela Kanwar (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 167
High Courts21 Dec 2006
Ramesh Vs The State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 245
Constitution of India, 1950 — Article 14, 19, 21Rajasthan Panchayati Raj Act, 1994 — Section 19(gg)