High Courts12 Jan 2007
Ram Chandra Vs Lrs. of Beni Ram
Rajasthan High Court · (2007) 1 WLN 426
Transfer of Property Act, 1882 — Section 83
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,325 of 2,241
High Courts12 Jan 2007
Amar Lal @ Amar Singh and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RLW 1010
Penal Code, 1860 (IPC) — Section 302, 34
High Courts12 Jan 2007Allowed
Madan Singh Vs State of Raj. and Others
Rajasthan High Court · (2007) 3 RLW 2685 : (2006) 3 WLC 704
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts12 Jan 2007
Karnail Singh and Others Vs The Board of Revenue and Another
Rajasthan High Court · (2007) 1 WLN 359
Rajasthan General Clauses Act, 1955 — Section 23Rajasthan Imposition of Ceiling on Agricultural Holdings Act, 1973 — Section 15(2)
High Courts12 Jan 2007
Ganesh Lal Vs The Judge, Industrial Disputes Tribunal and Others
Rajasthan High Court · (2007) 113 FLR 780 : (2007) 2 RLW 1222
Constitution of India, 1950 — Article 14, 16, 226, 227, 309Industrial Disputes Act, 1947 — Section 10, 25F
High Courts12 Jan 2007Dismissed
Pooran Singh Vs Rajasthan Board of Muslim Wakf
Rajasthan High Court · (2007) 2 RLW 1000
Civil Procedure Code, 1908 (CPC) — Section 114Constitution of India, 1950 — Article 136Waqf Act, 1995 — Section 6
High Courts12 Jan 2007
Kana Ram Vs Smt. Kisturi Devi
Rajasthan High Court · (2007) 2 WLN 141
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts11 Jan 2007
Pragati Construction Co. Vs The Union of India (UOI)
Rajasthan High Court · (2007) 1 WLN 471
Arbitration and Conciliation Act, 1996 — Section 8
High Courts11 Jan 2007Dismissed
Gopa Ram Vs The Election Tribunal and Another
Rajasthan High Court · (2007) 3 RLW 2227
Representation of the People Act, 1951 — Section 8
High Courts11 Jan 2007
Mukesh Dev (Smt.) and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 1840 : (2007) 2 RLW 1253
Evidence Act, 1872 — Section 105, 27, 99Penal Code, 1860 (IPC) — Section 103, 104, 147, 148, 149
High Courts11 Jan 2007
Kan Singh Vs State of Rajasthan and Others Rahmet and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 427
High Courts10 Jan 2007Dismissed
State of Rajasthan Vs Mukat Behari and Others
Rajasthan High Court · (2007) 1 RLW 595
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 22 Rule 4
High Courts10 Jan 2007
Manohar Kanwar (Smt.) and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 RLW 1579
Evidence Act, 1872 — Section 108
High Courts10 Jan 2007
State of Rajasthan Vs Techno Hind Marble and Granite Pvt. Ltd. and Another
Rajasthan High Court · (2007) 1 WLN 39
Stamp Act, 1899 — Section 47A, 56
High Courts10 Jan 2007Dismissed
Ram Gopal and Others Vs Idol of Shri Radha Krishna Mandir and Another
Rajasthan High Court · (2007) 2 CivCC 187 : (2007) 5 RCR(Civil) 553
Civil Procedure Code, 1908 (CPC) — Section 96Criminal Procedure Code, 1973 (CrPC) — Section 107Easements Act, 1882 — Section 60(b)
High Courts09 Jan 2007
Oma Ram Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 222
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 149
High Courts09 Jan 2007Dismissed
Parsa Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 113 FLR 996 : (2007) 2 RLW 1696
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 12
High Courts08 Jan 2007Allowed
Commercial Taxes Officer Vs P.G. Foils Limited and Others
Rajasthan High Court · (2007) 2 RLW 1450 : (2008) 11 VST 942
Central Sales Tax Act, 1956 — Section 8
High Courts08 Jan 2007Allowed
Thawariya Vs Firm Rajesh Kumar Heera Lal
Rajasthan High Court · (2007) 2 CivCC 93 : (2007) 5 RCR(Civil) 532 : (2007) 1 RLW 598
Civil Procedure Code, 1908 (CPC) — Section 100Partnership Act, 1932 — Section 69