High Courts23 Jan 2007Dismissed
Smt. Vimla Vs Tarun Singh
Rajasthan High Court · AIR 2007 Raj 101
Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 406, 498A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,323 of 2,241
High Courts23 Jan 2007
J.K. Synthetics Limited Vs Labour Court and Another
Rajasthan High Court · (2007) 2 RLW 1270 : (2006) 3 WLC 735
Industrial Disputes Act, 1947 — Section 10, 11A, 2, 25F
High Courts23 Jan 2007Allowed
Ramesh Jangid alias Rameshwar Jangid Vs Smt. Sunita
Rajasthan High Court · AIR 2007 Raj 160 : (2008) 1 CivCC 163 : (2007) 4 RCR(Civil) 598 : (2007) 4 RLW 2726
Criminal Procedure Code, 1973 (CrPC) — Section 25Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 147, 149, 323, 427, 452
High Courts23 Jan 2007
Bhagwati Metals Vs Union of India (UOI) and Others
Rajasthan High Court · (2008) 228 ELT 20 : (2007) 3 RLW 2209
Central Excises and Salt Act, 1944 — Section 14Constitution of India, 1950 — Article 226, 227, 35G, 35H
High Courts23 Jan 2007Allowed
Kesri Vanaspati Products Limited (In Liquidation) Vs Industrial Development Bank of India Ltd. and Others
Rajasthan High Court · (2007) 3 BC 620
COMPANIES ACT, 1956 — Section 446, 456, 529, 529A, 536Sick Industrial Companies (Special Provisions) Act, 1985 — Section 20State Financial Corporations Act, 1951 — Section 29, 31
High Courts23 Jan 2007Dismissed
Commissioner of Income Tax Vs Lokhpat Film Exchange (Cinema)
Rajasthan High Court · (2007) 212 CTR 371 : (2008) 304 ITR 172 : (2007) 304 ITR 172
Income Tax Act, 1961 — Section 269SS, 269T, 271D, 271E, 273B
High Courts22 Jan 2007Dismissed
Saleem Mohammad Vs Union of India (UOI)
Rajasthan High Court · (2007) CriLJ 1747 : (2007) 4 RCR(Criminal) 1001 : (2007) 1 RLW 825 : (2007) 2 RLW 1135
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 41, 42, 8
High Courts22 Jan 2007
Poonam Synthetics and Fibers Ltd. Vs Pooja Granites and Marbles Ltd.
Rajasthan High Court · (2007) 1 WLN 466
Companies Act, 1956 — Section 433(e)
High Courts19 Jan 2007
Kalika Prasad Shukla Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 1 WLN 448
Civil Procedure Code, 1908 (CPC) — Section 107Railway Protection Force Regulations, 1966 — Regulation 6
High Courts19 Jan 2007
Zonal Manager, UCO Bank Vs Ram Prakash Prajapati
Rajasthan High Court · (2007) 114 FLR 314 : (2007) 2 LLJ 664 : (2007) 1 RLW 579
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts19 Jan 2007
Gauri Shanker Ojha Vs Bopalwal Arya Higher Secondary School, Managing Committee and Others
Rajasthan High Court · (2007) 1 WLN 311
High Courts19 Jan 2007
Madhu Pareek (Smt.) Vs Mahesh Kumar
Rajasthan High Court · (2007) 1 RLW 850 : (2007) 1 WLN 265
Hindu Marriage Act, 1955 — Section 13
High Courts19 Jan 2007Allowed
Dinesh Chandra Swami and Others Vs Mahesh Chandra Swami and Others
Rajasthan High Court · (2007) 2 RLW 1002
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts19 Jan 2007
Gopal and Others Vs State of Rajasthan
Rajasthan High Court · AIR 2007 Raj 105 : (2007) 1 RLW 835
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts19 Jan 2007
Yadram @ Shantilal Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 18
Penal Code, 1860 (IPC) — Section 395
High Courts19 Jan 2007
In Re: Om Metals Infraprojects Ltd.
Rajasthan High Court · (2009) 150 CompCas 666 : (2007) 78 SCL 14
COMPANIES ACT, 1956 — Section 16, 391, 394, 43A, 94
High Courts18 Jan 2007
Jameela Bano Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 319(1)
Constitution of India, 1950 — Article 226
High Courts18 Jan 2007Dismissed
Smt. Renuka Vs Rajendra Hada
Rajasthan High Court · AIR 2007 Raj 112 : (2007) 2 CivCC 7 : (2007) 3 RCR(Civil) 449 : (2007) 3 RLW 1839
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 21Evidence Act, 1872 — Section 114
High Courts18 Jan 2007Dismissed
Rajesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 2493 : (2007) 2 RLW 1124
Arms Act, 1959 — Section 25, 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 374Evidence Act, 1872 — Section 27
High Courts18 Jan 2007Allowed
Ratan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) CriLJ 2467 : (2008) 2 RCR(Criminal) 770
Penal Code, 1860 (IPC) — Section 149, 302