High Courts31 Jan 2007
State of Rajasthan Vs Yakub @ Mohd. Hussain
Rajasthan High Court · (2007) 1 WLN 307
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,322 of 2,241
High Courts31 Jan 2007Allowed
Saraswati Devi (Smt.) Vs Maharao Brajraj Singh and Another
Rajasthan High Court · (2007) 3 RLW 2676
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 143, 323, 447, 504
High Courts31 Jan 2007Dismissed
Ex. Havaldar Birda Ram Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 RLW 2681
Constitution of India, 1950 — Article 12
High Courts31 Jan 2007
State of Rajasthan Vs Kishan Singh and Others
Rajasthan High Court · (2007) 1 WLN 357
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts29 Jan 2007
V.D. Agro Tech. Ltd. Vs United Insurance Co. and Others
Rajasthan High Court · (2007) 1 WLN 293
Arbitration and Conciliation Act, 1996 — Section 10, 11
High Courts29 Jan 2007Allowed
Baldev Singh Vs The Judge, Central Govt. Industrial Tribunal and Labour Court and Others
Rajasthan High Court · (2007) 113 FLR 777 : (2007) 2 RLW 1692
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 17, 17A
High Courts29 Jan 2007
Rama and Others Vs Smt. Dharmi Bai and Others
Rajasthan High Court · (2007) 1 WLN 63
High Courts25 Jan 2007Allowed
Ratan Singh and Others Vs Chhitar Lal
Rajasthan High Court · (2007) 3 RLW 2052
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts25 Jan 2007Dismissed
Pramod Jain (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2214
High Courts25 Jan 2007Dismissed
Ratan Kumar Sharma and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2056
Land Acquisition Act, 1894 — Section 18, 4, 5, 5A, 6
High Courts25 Jan 2007Allowed
Shyam Sundar Paras Ram and Party Vs State and Others
Rajasthan High Court · (2007) 2 RLW 1147
High Courts25 Jan 2007Dismissed
Saboo Sodium Chloro Ltd. Vs Sambhar Salts Ltd. and Another
Rajasthan High Court · (2007) 3 RLW 2217
Arbitration and Conciliation Act, 1996 — Section 11, 16, 31, 33, 34Limitation Act, 1963 — Section 29, 5
High Courts25 Jan 2007Dismissed
Commissioner of Income Tax Vs K.C. Gokhani
Rajasthan High Court · (2007) 208 CTR 216
Income Tax Act, 1961 — Section 10
High Courts25 Jan 2007Dismissed
Geo Miller and Co. Vs The Chairman, Rajasthan Vidyut Utpadan Nigam Ltd.
Rajasthan High Court · (2008) 2 ARBLR 383 : (2008) 1 RLW 429
Arbitration and Conciliation Act, 1996 — Section 11, 21, 43Limitation Act, 1963 — Section 5
High Courts25 Jan 2007Allowed
Aravali Trading Co. Vs Income Tax Officer
Rajasthan High Court · (2008) 220 CTR 622 : (2010) 187 TAXMAN 338
Income Tax Act, 1961 — Section 68
High Courts24 Jan 2007Allowed
Mohan Lal Vs The Addl. District and Sessions Judge No. 3 and Another
Rajasthan High Court · (2007) 3 CivCC 460 : (2009) 5 RCR(Civil) 49 : (2007) 5 RCR(Civil) 745 : (2008) 1 RLW 512
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts24 Jan 2007
Jagdish Prasad Vs District Collector and Another
Rajasthan High Court · (2007) 1 WLN 343
Rajasthan Foodgrains and other Essential Articles (Regulation and Distribution) Order, 1976 — Clause 22
High Courts24 Jan 2007Dismissed
Babu Lal and Another Vs State of Rajasthan
Rajasthan High Court · (2008) CriLJ 301
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts23 Jan 2007Dismissed
Chetan Kumar Vs Smt. Kanta
Rajasthan High Court · (2007) 1 RLW 597
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9