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Rajasthan High Court judgments

44,813 judgments · page 1,320 of 2,241

High Courts13 Feb 2007Allowed

Suresh Kumar and Another Vs Virendra Kumar

Rajasthan High Court · AIR 2007 Raj 117 : (2007) 3 CivCC 272 : (2007) 5 RCR(Civil) 669 : (2007) 2 RCR(Rent) 31 : (2007) 2 RLW 1574

Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14, 15
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High Courts12 Feb 2007Allowed

Gopal and Others Vs State of Rajasthan

Rajasthan High Court · (2007) 2 RLW 1196

Criminal Procedure Code, 1973 (CrPC) — Section 156, 210Immoral Traffic (Prevention) Act, 1956 — Section 6Penal Code, 1860 (IPC) — Section 120B, 366, 376, 498A
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High Courts12 Feb 2007Allowed

Ramswaroop Jaiswal Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1566 : (2007) 3 RLW 1927

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 21, 35, 42
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High Courts09 Feb 2007

Ishwar Singh Vs Baga Ram

Rajasthan High Court · (2007) 3 RLW 1913

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 211, 420
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High Courts09 Feb 2007

Vikram Singh Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1622 : (2007) 4 RCR(Criminal) 995 : (2007) 2 RLW 1176

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
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High Courts09 Feb 2007Dismissed

Ashok Kumar Sharma Vs State of Rajasthan

Rajasthan High Court · (2007) CriLJ 1734 : (2007) 3 RCR(Criminal) 716 : (2007) 3 RLW 1914

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 21, 41, 42, 43
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High Courts09 Feb 2007Dismissed

State Vs Ghasi

Rajasthan High Court · (2007) 02 RAJ CK 0013

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 8
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