High Courts27 Feb 2007
Laxmi Narayan and Another Vs Shakur Mohd. and Others
Rajasthan High Court · (2007) 1 WLN 397
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,318 of 2,241
High Courts27 Feb 2007
Amritlal Nagar Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 1 WLN 100
Penal Code, 1860 (IPC) — Section 120B, 365
High Courts26 Feb 2007
Kailash Behari Mathur Vs District and Session Judge
Rajasthan High Court · (2007) 113 FLR 559
High Courts26 Feb 2007Allowed
Niranjan Lal Vs Vinod Kumar and Another
Rajasthan High Court · (2008) 1 RLW 551
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts26 Feb 2007Allowed
Mahesh Agrawal Vs Vikram Agrawal
Rajasthan High Court · (2007) 4 ARBLR 33 : (2007) 3 RLW 2153
Arbitration and Conciliation Act, 1996 — Section 9
High Courts26 Feb 2007Dismissed
Uma (Smt.) Vs Ramesh Sharma and Another
Rajasthan High Court · (2007) 4 RLW 2872
Hindu Marriage Act, 1955 — Section 13, 9
High Courts26 Feb 2007
Rama Ben Vs Lala and Others
Rajasthan High Court · (2007) 2 WLN 3
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts26 Feb 2007
Jeevan Singh and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 54
High Courts26 Feb 2007Dismissed
Bhera Ram and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 4 RLW 2954
Criminal Procedure Code, 1973 (CrPC) — Section 323Penal Code, 1860 (IPC) — Section 397
High Courts26 Feb 2007Dismissed
Ramesh Chand Vs Janaknandan Saxena and Others
Rajasthan High Court · (2007) 02 RAJ CK 0002
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts23 Feb 2007
Ajay Sharma Vs State of Rajasthan
Rajasthan High Court · (2007) 02 RAJ CK 0107
Penal Code, 1860 (IPC) — Section 302, 411
High Courts23 Feb 2007
In Re: Multimetals Ltd.
Rajasthan High Court · (2007) 78 SCL 31
COMPANIES ACT, 1956 — Section 235, 236, 237, 238, 239
High Courts23 Feb 2007Allowed
In Re: Aksh Optifibre Ltd.
Rajasthan High Court · (2007) 77 SCL 219
COMPANIES ACT, 1956 — Section 391, 392, 393, 394
High Courts23 Feb 2007
Marco Cables Pvt. Ltd. Vs Jaipur Vidhyut Vitran Nigam Ltd.
Rajasthan High Court · (2007) 1 WLN 219
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts23 Feb 2007Dismissed
Radhey Shyam Vs Vinod Kumar and Another
Rajasthan High Court · (2008) 1 RLW 540
Rajasthan Pre-emption Act, 1966 — Section 5, 6, 8
High Courts22 Feb 2007Dismissed
Nisar Ahmad Vs Narcotic Control Bureau
Rajasthan High Court · (2007) CriLJ 2794 : (2007) 4 RLW 2706
Criminal Procedure Code, 1973 (CrPC) — Section 53Evidence Act, 1872 — Section 24, 25, 34Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 36, 36A, 4
High Courts22 Feb 2007
Ramswaroop and Others Vs State of Rajasthan and Another
Rajasthan High Court · (2007) CriLJ 1929 : (2007) 3 RLW 2647
Criminal Procedure Code, 1973 (CrPC) — Section 397, 398, 401Penal Code, 1860 (IPC) — Section 201, 398, 498A
High Courts22 Feb 2007Dismissed
Heera Bai and Another Vs Mohd. Rafeeq and Others
Rajasthan High Court · (2007) 02 RAJ CK 0003
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts21 Feb 2007
Mastan @ Mohan Vs State of Rajasthan
Rajasthan High Court · (2008) 2 RCR(Criminal) 56 : (2008) 1 RLW 476
Penal Code, 1860 (IPC) — Section 376
High Courts21 Feb 2007Allowed
Ramlal Vs State of Rajasthan and Another
Rajasthan High Court · (2006) 1 ALT(Cri) 12 : (2007) CriLJ 1947 : (2008) 5 RCR(Criminal) 104 : (2008) 1 RLW 318 : (2007) 1 RLW 318
Criminal Procedure Code, 1973 (CrPC) — Section 133, 142, 397, 401