High Courts02 Mar 2007
Ujagar Singh and Another Vs Saheb Khan and Another
Rajasthan High Court · (2008) 1 WLN 111
Civil Procedure Code, 1908 (CPC) — Section 96Specific Relief Act, 1963 — Section 12, 20(2)
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,317 of 2,241
High Courts01 Mar 2007
Happy Sales Vs Rent Appellate Tribunal and Others
Rajasthan High Court · (2007) 2 WLN 348(1)
High Courts01 Mar 2007
Ganga Devi and Others Vs O.S. Motors Limited and Another
Rajasthan High Court · (2008) 116 FLR 163 : (2008) 1 RLW 560
Workmens Compensation Act, 1923 — Section 4A
High Courts01 Mar 2007Dismissed
Narain Chand Vs Rajanti and Others
Rajasthan High Court · (2007) 115 FLR 411 : (2008) 1 RLW 557
Workmens Compensation Act, 1923 — Section 21
High Courts01 Mar 2007
Laxmi Devi (Mst.) and Others Vs Ramphool and Others
Rajasthan High Court · (2007) 1 WLN 157
High Courts01 Mar 2007
Rajasthan State Agricultural Marketing Board (The) Vs Govind Narain Lata and Another
Rajasthan High Court · (2007) 4 RLW 2758
Rajasthan Service Rules, 1951 — Rule 56
High Courts01 Mar 2007Dismissed
Durga Devi (Smt.) Vs Badri Narain
Rajasthan High Court · (2007) 3 RLW 2435
High Courts01 Mar 2007
National Fertilisers Ltd. and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 114 FLR 706 : (2007) 3 RLW 1742
Constitution of India, 1950 — Article 14, 16, 309, 311Industrial Disputes Act, 1947 — Section 10, 17, 25F
High Courts01 Mar 2007Dismissed
Prahlad and Others Vs Laddevi and Others
Rajasthan High Court · AIR 2007 Raj 166 : (2007) 5 RCR(Civil) 754 : (2007) 2 RLW 1090 : (2007) 3 RLW 1848
Contract Act, 1872 — Section 25
High Courts01 Mar 2007Allowed
Gajendra and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2156
Criminal Procedure Code, 1973 (CrPC) — Section 299Penal Code, 1860 (IPC) — Section 201, 302, 364, 379
High Courts01 Mar 2007Dismissed
Hari Prasad Vs Madan Lal
Rajasthan High Court · (2007) 4 RLW 3411
Civil Procedure Code, 1908 (CPC) — Section 100, 146
High Courts01 Mar 2007
Girdhari Lal Vs Jabbar Singh and Others
Rajasthan High Court · (2007) 2 WLN 305
Rajasthan Industrial Disputes Rules, 1958 — Rule 22A
High Courts01 Mar 2007
Kamlesh Vs State of Rajasthan
Rajasthan High Court · (2007) 1 WLN 477
Penal Code, 1860 (IPC) — Section 380, 457
High Courts28 Feb 2007
Raghuveer @ Pappu and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2649
Criminal Procedure Code, 1973 (CrPC) — Section 161, 174, 313, 374Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 113B
High Courts28 Feb 2007Allowed
Oriental Insurance Company Ltd. Vs Smt. Charu Agrawal and Others
Rajasthan High Court · (2008) ACJ 1243 : AIR 2007 Raj 153 : (2007) 5 RCR(Civil) 688 : (2007) 3 RLW 1990
Motor Vehicles Act, 1988 — Section 147
High Courts28 Feb 2007Allowed
Govinda and Another Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2869
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts27 Feb 2007
Rukmani (Smt.) and Others Vs Sohan Lal and Others
Rajasthan High Court · (2007) 2 WLN 454
High Courts27 Feb 2007
Shambhu Dayal and Others Vs Sohan Lal and Others
Rajasthan High Court · (2007) 2 WLN 143
High Courts27 Feb 2007
Leela Devi (Smt.) and Another Vs Sohan Lal and Others
Rajasthan High Court · (2007) 2 WLN 115
High Courts27 Feb 2007Dismissed
Union of India (UOI) (The) and Others Vs Pratap Singh Rathore
Rajasthan High Court · (2007) 4 RLW 2775
Pension Regulations for Army, 1961 — Regulation 173A, 183, 186