High Courts16 Mar 2007Dismissed
Narendra Pathak Vs Dr. B. Sharda and Another
Rajasthan High Court · (2007) 3 RLW 2069
Criminal Procedure Code, 1973 (CrPC) — Section 197, 397, 482Penal Code, 1860 (IPC) — Section 304A
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,315 of 2,241
High Courts15 Mar 2007
Ram Dayal and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 589
Land Revenue Act, 1956 — Section 91Rajasthan Tenancy Act, 1955 — Section 15
High Courts15 Mar 2007
Neeraj Lunawat and Another Vs Gyanchand Chawrdia and Others
Rajasthan High Court · (2007) 03 RAJ CK 0056
Civil Procedure Code, 1908 (CPC) — Section 2(12)
High Courts15 Mar 2007Dismissed
Hotel Chandra Mahal Vs The Regional Director, E.S.I. Corporation
Rajasthan High Court · (2007) 4 RLW 2721
Employees State Insurance Act, 1948 — Section 2, 75, 82Factories Act, 1948 — Section 2, 49, 50, 51, 52
High Courts15 Mar 2007
Krishan Kumar Vs State of Rajasthan
Rajasthan High Court · (2007) 2 WLN 433
Penal Code, 1860 (IPC) — Section 376
High Courts15 Mar 2007Allowed
In Re: Lords Chloro Alkali Ltd. (formerly known as Modi Alkalies and Chemicals Ltd.)
Rajasthan High Court · (2009) 148 CompCas 873
Companies Act, 1956 — Section 391
High Courts14 Mar 2007Allowed
Anita (Smt.) and Others Vs Dharamraj
Rajasthan High Court · (2008) 1 RCR(Criminal) 967 : (2008) 1 RLW 285
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397Penal Code, 1860 (IPC) — Section 494
High Courts14 Mar 2007Allowed
Sabu and Sahabdeen and Another Vs State of Rajasthan
Rajasthan High Court · (2007) 03 RAJ CK 0008
Penal Code, 1860 (IPC) — Section 376(2)(G), 456
High Courts13 Mar 2007
Khayali Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 72
High Courts13 Mar 2007
Sangita Jain (Smt.) Vs State of Rajasthan and Another
Rajasthan High Court · (2008) 1 RLW 359
Constitution of India, 1950 — Article 14, 15, 16, 161
High Courts13 Mar 2007Dismissed
Naval Kishore Vs Smt. Gulab
Rajasthan High Court · (2007) 4 RLW 3020
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 13, 18
High Courts13 Mar 2007Dismissed
Madan Singh Vs LRs. of Mohan Das
Rajasthan High Court · (2007) 3 RLW 2241
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts13 Mar 2007Dismissed
Krishna Kejriwal (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2641
Constitution of India, 1950 — Article 21, 226
High Courts13 Mar 2007Dismissed
Neelam Chaturvedi (Smt.) Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 RLW 2602
Constitution of India, 1950 — Article 226CONTROL OF NATIONAL HIGHWAYS (LAND AND TRAFFIC) ACT, 2002 — Section 28, 29
High Courts13 Mar 2007Dismissed
Raghuveer Singh Vs The State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2245
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 342, 354, 376
High Courts13 Mar 2007Dismissed
Mangi Lal Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 2768
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 118Penal Code, 1860 (IPC) — Section 376
High Courts13 Mar 2007Allowed
Dilip Jain and Another Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) ACJ 206 : (2008) 1 CTLJ 133
Central Excises and Salt Act, 1944 — Section 11BConstitution of India, 1950 — Article 226, 245, 246Contract Act, 1872 — Section 72
High Courts13 Mar 2007Dismissed
Rajesh Kumar Vs Pushpa Soni
Rajasthan High Court · (2007) 4 RLW 3058
Hindu Marriage Act, 1955 — Section 13, 9Penal Code, 1860 (IPC) — Section 406, 498A
High Courts13 Mar 2007
J.K. Cement Works Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 118
Constitution of India, 1950 — Article 226
High Courts13 Mar 2007
Lachhi Ram and Others Vs Board of Revenue and Another
Rajasthan High Court · (2007) 2 WLN 222
Rajasthan Land Revenue Act, 1956 — Section 84Rajasthan Tenancy Act, 1955 — Section 42