High Courts02 Apr 2007Allowed
Abdul Sattar and Another Vs State of Rajasthan
Rajasthan High Court · (2008) 1 DMC 222
Criminal Procedure Code, 1973 (CrPC) — Section 438
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,314 of 2,241
High Courts02 Apr 2007Allowed
Satya Narain Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 130
High Courts02 Apr 2007Dismissed
Indian Hotels Co. Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2007) ACJ 198
Constitution of India, 1950 — Article 226Trade and Merchandise Marks Act, 1958 — Section 11
High Courts28 Mar 2007Dismissed
Commissioner of Income Tax Vs Shiv Ratan Soni
Rajasthan High Court · (2008) 217 CTR 222
Income Tax Act, 1961 — Section 147, 148
High Courts28 Mar 2007
Nand Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 451
State Financial Corporations Act, 1951 — Section 29, 32G
High Courts26 Mar 2007
New India Assurance Co. Ltd. Vs Ramavtar Sharma and Others
Rajasthan High Court · (2008) ACJ 256
Income Tax Act, 1961 — Section 80D, 80LMotor Vehicles Act, 1988 — Section 170, 173
High Courts26 Mar 2007Dismissed
National Insurance Company Ltd. Vs Kur Singh and Others
Rajasthan High Court · (2008) ACJ 2292 : AIR 2007 Raj 162 : (2007) 2 RLW 1708
Motor Vehicles Act, 1988 — Section 166, 2Penal Code, 1860 (IPC) — Section 304
High Courts23 Mar 2007
Narendra Sharma @ Pappu Vs The State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2274
Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 328, 379
High Courts23 Mar 2007Allowed
Harsh Vardhan Kejriwal Vs Madhav Nagar Grah Nirman Sahkari Samiti Ltd. and Others
Rajasthan High Court · (2007) 4 RLW 3473
Civil Procedure Code, 1908 (CPC) — Section 9, 96
High Courts22 Mar 2007Allowed
M/s Rajasthan Insecticide and Fertilizers Company Pvt. Ltd. and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 03 RAJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Insecticides Act, 1968 — Section 29(1)
High Courts22 Mar 2007Allowed
Inderpal Singh Vs Avtar Singh and Others
Rajasthan High Court · (2007) 4 RLW 3547
Rajasthan Non-Government Educational Institutions Act, 1989 — Section 10
High Courts22 Mar 2007Dismissed
Mukesh Singh @ Yogender Singh @ Mahendra Singh Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 510
Penal Code, 1860 (IPC) — Section 307, 324, 341
High Courts21 Mar 2007
Manohari Devi (Smt.) Charitable Trust Vs J.V.V.N. Ltd. and Others
Rajasthan High Court · (2007) 3 WLN 221
Constitution of India, 1950 — Article 226, 227Electricity Act, 1910 — Section 26(6)
High Courts21 Mar 2007
National Insurance Company Ltd. Vs Smt. Alka Dave and Others
Rajasthan High Court · (2008) ACJ 2547 : (2007) 5 RCR(Civil) 729 : (2007) 2 RCR(Rent) 154 : (2007) 3 RLW 1987
Motor Vehicles Act, 1988 — Section 170, 39, 41
High Courts21 Mar 2007Dismissed
Mahi Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2860
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 323, 341, 379, 41, 448
High Courts19 Mar 2007Dismissed
Suraj Prakash Vs The Judge, Labour Court and Another
Rajasthan High Court · (2007) 3 RLW 1994
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 381
High Courts16 Mar 2007
Inani Securities and Investment Ltd. Vs Reserve Bank of India and Others
Rajasthan High Court · (2007) 3 WLN 196
Reserve Bank of India Act, 1934 — Section 45IA
High Courts16 Mar 2007Dismissed
RIICO Ltd. and Others Vs Manoj Ajmera and Another
Rajasthan High Court · (2008) 2 ARBLR 388 : (2008) 1 RLW 473
Arbitration and Conciliation Act, 1996 — Section 11, 9Constitution of India, 1950 — Article 136
High Courts16 Mar 2007Dismissed
Lalit Kumar Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 114 FLR 713 : (2007) 4 RLW 3382 : (2008) 2 SLJ 43
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 12
High Courts16 Mar 2007Dismissed
Rajendra Singh Vs Nishan Singh Pisar
Rajasthan High Court · (2007) 3 CivCC 142 : (2007) 5 RCR(Civil) 463 : (2007) 3 RLW 2281
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 27, 307