COURT ARCHIVE

Rajasthan High Court judgments

44,813 judgments · page 1,312 of 2,241

High Courts12 Apr 2007Allowed

Ram Pratap @ Makiya and Another Vs State of Rajasthan

Rajasthan High Court · (2007) 4 RCR(Criminal) 108 : (2007) 3 RLW 2526

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 306, 375, 376

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High Courts12 Apr 2007Allowed

Manager, Selection Synthetics Ltd. Vs Labour Court and Another

Rajasthan High Court · (2007) 115 FLR 425 : (2008) 1 LLJ 325

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F

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High Courts11 Apr 2007

Surendra Nath Bhargava Vs Union of India (UOI) and Another

Rajasthan High Court · (2008) 1 RLW 572

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High Courts11 Apr 2007Dismissed

Chetna Dadhich and Another Vs Mehrunnisa and Others

Rajasthan High Court · (2008) 1 RLW 127

Rajasthan Rent Control Act, 2001 — Section 32(3)(1)(a), 6

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High Courts11 Apr 2007

Union of India (UOI) Vs Mohd. Hanif and Others

Rajasthan High Court · (2007) 3 WLN 155

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High Courts10 Apr 2007Dismissed

Ghanshyam Das Moolrajani Vs Enforcement Directorate and Others

Rajasthan High Court · (2007) 4 RLW 2973 : (2008) 81 SCL 260

Constitution of India, 1950 — Article 20Essential Commodities Act, 1955 — Section 3, 7Foreign Exchange Management Act, 1999 — Section 1, 13, 49, 8

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High Courts10 Apr 2007Dismissed

Sujan Mal Gadia and Another Vs State of Rajasthan and Others

Rajasthan High Court · (2007) ACJ 194 : (2007) 4 RLW 3108

Constitution of India, 1950 — Article 14, 226

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High Courts10 Apr 2007Dismissed

Ranjeet Singh Vs State of Rajasthan and Others

Rajasthan High Court · (2008) 1 RCR(Criminal) 121 : (2007) 4 RLW 3110

Arms Act, 1959 — Section 17, 18, 25, 3Constitution of India, 1950 — Article 226, 311Criminal Procedure Code, 1973 (CrPC) — Section 110

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High Courts09 Apr 2007

Shyam Sundar and Another Vs Mahesh Prasad and Others

Rajasthan High Court · (2008) 2 WLN 573

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High Courts09 Apr 2007

Manoj Kumar and Others Vs State of Rajasthan

Rajasthan High Court · (2008) 1 DMC 147

Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Hindu Marriage Act, 1955 — Section 13BPenal Code, 1860 (IPC) — Section 406, 498, 498A

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High Courts09 Apr 2007Allowed

State of Rajasthan Vs Waman Narayan Gheeya and Others

Rajasthan High Court · (2007) CriLJ 3614 : (2008) 2 RCR(Criminal) 623 : (2008) 2 RLW 1084

Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 111Penal Code, 1860 (IPC) — Section 120B, 380, 411, 413, 457

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High Courts09 Apr 2007Dismissed

Raju Vs State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2476

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts09 Apr 2007Dismissed

Ummed Singh Sushila Vs Ramesh Kumar Malpani

Rajasthan High Court · (2007) 4 RLW 3093

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Rajasthan Rent Control Act, 2001 — Section 3(viii)

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High Courts09 Apr 2007

New India Assurance Co. Ltd. Vs Ramila Devi and Others

Rajasthan High Court · (2008) ACJ 2686

Motor Vehicles Act, 1988 — Section 173

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High Courts09 Apr 2007

Ram Kishore @ Kishore and Others Vs State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2624

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

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High Courts06 Apr 2007Dismissed

Commissioner of Income Tax Vs AKJ Granites (P.) Ltd.

Rajasthan High Court · (2008) 301 ITR 298

Income Tax Act, 1961 — Section 68

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High Courts06 Apr 2007

Shrawan Kumar Vs State of Rajasthan and Another

Rajasthan High Court · (2007) 3 RLW 2117

Constitution of India, 1950 — Article 309

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High Courts06 Apr 2007Dismissed

Commissioner of Income Tax Vs AKJ Granites (P) Ltd.

Rajasthan High Court · (2007) 212 CTR 25 : (2008) 301 ITR 298

Income Tax Act, 1961 — Section 68

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High Courts06 Apr 2007Dismissed

M/s Shanker Lal Prem Chand and Sons Vs Tej Karan and Others

Rajasthan High Court · (2007) 04 RAJ CK 0009

Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts05 Apr 2007Dismissed

Om Prakash Vs State of Rajasthan and Others

Rajasthan High Court · (2007) 4 RLW 3118

Constitution of India, 1950 — Article 19, 21, 226

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