High Courts05 Apr 2007

Hanuman Vs State of Rajasthan

Rajasthan High Court · (2007) 3 RLW 2109

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 379
High Courts05 Apr 2007

Vinod Kumar Vs State of Rajasthan

Rajasthan High Court · (2007) 04 RAJ CK 0004

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120B, 366, 376, 376(2)Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts04 Apr 2007Allowed

Dinesh Jangid Vs Laxmi Kant Jangid

Rajasthan High Court · (2007) ACJ 203 : (2007) 4 ARBLR 434

Arbitration and Conciliation Act, 1996 — Section 11Partnership Act, 1932 — Section 40, 46, 47, 48, 56Presidency Small Cause Courts Act, 1882 — Section 19