High Courts30 Apr 2007
Commercial Taxes Officer, Anti Evasion Vs M.R.F. Limited
Rajasthan High Court · (2009) 235 ELT 802 : (2007) 10 VST 108
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,310 of 2,241
High Courts30 Apr 2007Allowed
Vijay Kumar Chowrasiya and Others Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 4 RLW 3238
Constitution of India, 1950 — Article 226
High Courts30 Apr 2007Dismissed
Commissioner of Income Tax Vs Raj Kumar Sharma
Rajasthan High Court · (2007) 294 ITR 131
Income Tax Act, 1961 — Section 269SS, 271D, 273B
High Courts27 Apr 2007
Urmila Devi (Smt.) Vs The Director and Chief Executive, Rajasthan Power Development Authority and Others
Rajasthan High Court · (2007) 3 WLN 445
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts27 Apr 2007Allowed
United India Insurance Co. Ltd. Vs Sira Kanwar and Others
Rajasthan High Court · (2008) ACJ 1745
Workmens Compensation Act, 1923 — Section 4A(3)(b)
High Courts27 Apr 2007Dismissed
Sumer Chand Jain Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2386
High Courts27 Apr 2007
Chief Executive Officer, Raj. Board of Muslim Wakf and Others Vs Islamuddin and Another
Rajasthan High Court · (2007) 4 RLW 3341
Waqf Act, 1995 — Section 14, 15, 18, 2, 46
High Courts27 Apr 2007
Kedar Lal and Others Vs LRs. of Ram Dayal
Rajasthan High Court · (2007) 4 RLW 2848
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts26 Apr 2007Allowed
Smt. Bhavna Sharma Vs Devendra Kumar Sharma
Rajasthan High Court · AIR 2007 Raj 157 : (2008) 1 RCR(Civil) 893 : (2008) 1 RLW 270 : (2007) 1 RLW 270
Hindu Marriage Act, 1955 — Section 13
High Courts25 Apr 2007Allowed
Prakash Chandra Modi Vs Board of Revenue and Others
Rajasthan High Court · AIR 2007 Raj 183
Stamp Act, 1899 — Section 56
High Courts25 Apr 2007Dismissed
Kamlesh Pahadia Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 2703
Constitution of India, 1950 — Article 19, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 116, 151National Security Act, 1980 — Section 10, 12, 3
High Courts25 Apr 2007
Laxman Lilani Vs Ajmer Vidhyut Vitran Nigam Ltd. and Another
Rajasthan High Court · (2007) 2 WLN 149
Constitution of India, 1950 — Article 226Rajasthan State Electricity Board Employees Services Regulations, 1964 — Regulation 41
High Courts24 Apr 2007Allowed
Smt. Sunita Alias Kusum Vs Mohan Saini
Rajasthan High Court · (2007) 04 RAJ CK 0072
Hindu Marriage Act, 1955 — Section 13(1)(ib)
High Courts24 Apr 2007Dismissed
Pooran Mal and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 2698
Criminal Procedure Code, 1973 (CrPC) — Section 313, 342Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts24 Apr 2007
Chandra Nayak Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3006 : (2009) 1 SLJ 420
Constitution of India, 1950 — Article 15, 16, 226, 330, 332
High Courts23 Apr 2007
Satyendra Singh Vs State of Rajasthan
Rajasthan High Court · (2007) CriLJ 3997 : (2008) 1 RLW 320 : (2007) 1 RLW 320
Penal Code, 1860 (IPC) — Section 120B, 346, 347, 363, 364
High Courts23 Apr 2007Allowed
Arjun Ram Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2081
Criminal Procedure Code, 1973 (CrPC) — Section 307, 311, 386, 389, 391
High Courts20 Apr 2007Allowed
Prakash Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 918
Penal Code, 1860 (IPC) — Section 302
High Courts20 Apr 2007Allowed
Ram Bharos and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2562
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts20 Apr 2007Allowed
Kalu Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2568
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 161, 164, 375, 376