High Courts07 May 2007Allowed
Pawan Kumar Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 RLW 2475
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,309 of 2,241
High Courts07 May 2007Dismissed
Pioneer Publicity Corpn. Vs State and Others
Rajasthan High Court · (2007) 4 RLW 3153
Constitution of India, 1950 — Article 14, 19
High Courts07 May 2007Allowed
State of Rajasthan and Others Vs Rajasthan Vidhi Seva Sangh and Another
Rajasthan High Court · (2007) 3 RLW 2164
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts07 May 2007Dismissed
Smt. Renu Gupta Vs Commissioner of Income Tax
Rajasthan High Court · (2007) 211 CTR 147 : (2008) 301 ITR 45
Income Tax Act, 1961 — Section 263
High Courts07 May 2007
Alka Mathur (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 55
Constitution of India, 1950 — Article 226
High Courts04 May 2007
Jinya (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 36
Constitution of India, 1950 — Article 226
High Courts03 May 2007Dismissed
Kedharnath Meghwal (Dr.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3280
High Courts03 May 2007Allowed
Kiran Devi (Smt.) Vs Vinod Kumar Gupta
Rajasthan High Court · (2007) 5 RCR(Civil) 731 : (2007) 3 RLW 2093
Hindu Marriage Act, 1955 — Section 13
High Courts03 May 2007
Anju Vs State of Raj. and Another
Rajasthan High Court · (2007) 4 RLW 3363
Criminal Procedure Code, 1973 (CrPC) — Section 228, 382Penal Code, 1860 (IPC) — Section 307, 380, 382, 411
High Courts02 May 2007
Gulab Chand and Others Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 127
Rajasthan Tenancy (Government) Rules, 1955 — Rule 7Rajasthan Tenancy Act, 1955 — Section 5(28)
High Courts02 May 2007Dismissed
Ram Narain Vs Goverdhan Singh and Another
Rajasthan High Court · AIR 2007 Raj 217 : (2007) 4 RLW 2779
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 73Representation of the People Act, 1951 — Section 100
High Courts02 May 2007
Babu Lal Vs Gopa Ram and Others
Rajasthan High Court · (2007) 5 RCR(Civil) 753 : (2007) 3 RLW 2304
Motor Vehicles Act, 1988 — Section 140, 171
High Courts02 May 2007
Maya Gupta (Smt.) Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 235
Rajasthan Service Rules, 1951 — Rule 103
High Courts02 May 2007
Ganga Sahay Vs Ravikant Arya and Others
Rajasthan High Court · (2007) 4 RLW 3281
High Courts02 May 2007
Bhanwari Devi Rawal (Smt.) Vs State and Others
Rajasthan High Court · (2007) 3 WLN 497
High Courts01 May 2007
Shiv Charan Lal through L.Rs. Vs Lakhan Lal and Others
Rajasthan High Court · (2007) 05 RAJ CK 0097
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3), 151
High Courts01 May 2007Dismissed
Sushila Agrawal (Smt.) Vs Ramesh Chandra Agrawal
Rajasthan High Court · AIR 2007 Raj 196 : (2007) 5 RCR(Civil) 718 : (2007) 3 RLW 2174
Hindu Marriage Act, 1955 — Section 13
High Courts01 May 2007
Girija Vs Sh. Divya Kumar
Rajasthan High Court · (2007) 3 RLW 2639 : (2007) 3 WLN 41
High Court of Judicature for Rajasthan Rules, 1952 — Rule 801GHindu Marriage Act, 1955 — Section 13, 9