High Courts15 May 2007Dismissed
Madan Lal Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 4 RLW 3447
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Rajasthan High Court judgments
44,813 judgments · page 1,307 of 2,241
High Courts15 May 2007Allowed
Bhartendu Sarda and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 DMC 432
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts15 May 2007
Islam and Others Vs State of Rajasthan
Rajasthan High Court · (2008) 1 RLW 244
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts15 May 2007
Nirupma Chauhan (Dr.) and Another Vs The Rajasthan University of Health Science and Others
Rajasthan High Court · (2008) 1 WLN 174
Constitution of India, 1950 — Article 14
High Courts15 May 2007
Commissioner of Income Tax Vs Premnath Motors (Raj.) (P.) Ltd.
Rajasthan High Court · (2007) 212 CTR 16 : (2008) 297 ITR 83 : (2007) 163 TAXMAN 383
Income Tax Act, 1961 — Section 22, 23, 24
High Courts14 May 2007
Daulat Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 381
High Courts14 May 2007Allowed
Union of India (UOI) Vs Bhagawan Giri and Another
Rajasthan High Court · (2008) 116 FLR 1013 : (2008) 1 LLJ 925 : (2007) 4 RLW 3586
Industrial Disputes Act, 1947 — Section 17B
High Courts14 May 2007
Kuldeep Singh Vs State of Rajasthan
Rajasthan High Court · (2007) 3 RLW 2033
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Penal Code, 1860 (IPC) — Section 299, 302, 304, 323, 34
High Courts14 May 2007
Dinesh Kumar and Others Vs State of Rajasthan
Rajasthan High Court · (2007) 4 RLW 2968
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts14 May 2007
Manmohan Sharma Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 114 FLR 540
High Courts14 May 2007
Bhagirath Ram Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 340
High Courts11 May 2007
Srikaranpur Kraya Vikraya Sahkari Samiti Ltd. Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 11
Rajasthan Co-operative Societies Act, 1965 — Section 128
High Courts11 May 2007
Radhey Shyam Jaga Vs Rajasthan Rajya Vidhyut Prasaran Nigam and Another
Rajasthan High Court · (2008) 1 RLW 908
Evidence Act, 1872 — Section 35
High Courts11 May 2007
Poonam Chand Bhandari Vs State of Rajasthan and Others
Rajasthan High Court · (2008) 1 RLW 885
Jaipur Development Authority Act, 1982 — Section 25(1), 90Rajasthan Improvement trust (Disposal of Urban Land) Rules, 1974 — Rule 15
High Courts11 May 2007
Uma Sharma Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 187
Constitution of India, 1950 — Article 226
High Courts11 May 2007
Ladu Lal Vs Union of India (UOI) and Others
Rajasthan High Court · (2007) 3 WLN 550
Army Act, 1950 — Section 106
High Courts11 May 2007
Madan Lal Vs The State of Rajasthan and Others
Rajasthan High Court · (2007) 3 WLN 198
High Courts10 May 2007
Purnima Rani Vs State of Rajasthan and Another Bhawana (Smt.) and Another Vs State of Rajasthan and Another
Rajasthan High Court · (2007) 3 WLN 140
High Courts10 May 2007
Beerbal Khan Vs State of Rajasthan and Others
Rajasthan High Court · (2007) 2 WLN 1
Penal Code, 1860 (IPC) — Section 149, 302
High Courts10 May 2007
Dr. K. Shringi Vs Nuclear Power Corp. of India Ltd. and Others
Rajasthan High Court · (2007) 3 WLN 364
Constitution of India, 1950 — Article 226